High Courts27 Nov 2013Partly Allowed
Maniyamma, Anitha and Ashoka Vs The Manager, United India Insurance Co. Ltd. and Jagadeesha
Karnataka High Court · (2013) 11 KAR CK 0147
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 788 of 2,398
High Courts27 Nov 2013Allowed
M/s. Iffco Tokio General Insurance Co. Ltd. Vs Omprakash and Srinivas K.
Karnataka High Court · (2013) 11 KAR CK 0146
Motor Vehicles Act, 1988 — Section 3(1)
High Courts27 Nov 2013Dismissed
The State of Karnataka Vs Dr. K.S. Kiran Kumar
Karnataka High Court · (2013) 11 KAR CK 0145
Karnataka Government Servants (Seniority) Rules, 1957 — Rule 6A
High Courts27 Nov 2013Disposed Off
Sulochana and Chandrashekar Vs The Special Deputy Commissioner, The Special Land Acquisition Officer, KIADB and Udupi Power Corporation Limited
Karnataka High Court · (2013) 11 KAR CK 0144
High Courts27 Nov 2013Dismissed
Sri Karibasava Vs The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 379
High Courts27 Nov 2013Allowed
Imran @ Imran Pasha, Jaga @ Jagannath Vs State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0141
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 109, 120B, 148, 149, 302
High Courts27 Nov 2013Allowed
Branch Manager, United India Insurance Co. Ltd. Vs Manjunatha, Krishna N. and Smt. Savitri
Karnataka High Court · (2013) 11 KAR CK 0140
High Courts27 Nov 2013Dismissed
Dr. D. Narasimha Rao Vs Union of India
Karnataka High Court · (2013) 11 KAR CK 0139
CSIR Scientist Recruitment and Assessment Promotion Rules, 2001 — Rule 7.2, 7.6.5
High Courts27 Nov 2013Allowed
Sri S. Shankarachari Vs State of Karnataka and Others
Karnataka High Court · (2013) 11 KAR CK 0138
Karnataka Land Revenue Act, 1964 — Section 136(3)
High Courts27 Nov 2013Allowed
Shrinivasa Nayak Vs Chandrika Rao H. and Gangadhar Naik
Karnataka High Court · (2013) 11 KAR CK 0137
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Hindu Marriage Act, 1955 — Section 13(i), 13(i-a), 20, 21
High Courts27 Nov 2013Allowed
Kuppa @ Johny @ Muniyappa, Venkataswamy @ Patela, Marappa @ Marga and Muniyappa Vs State
Karnataka High Court · (2013) 11 KAR CK 0087
Penal Code, 1860 (IPC) — Section 143, 147, 148, 376(g), 395
High Courts27 Nov 2013
The Commissioner of Income Tax and The Deputy Director of Income Tax, (Exemptions) Vs KSRTC Employees Death-cum-Retirement Benefit Fund
Karnataka High Court · (2014) 225 TAXMAN 113
Income Tax Act, 1961 — Section 10(23AAA), 11(5)
High Courts27 Nov 2013Partly Allowed
Smt. Kanumakka Vs The National Insurance Co. Ltd. and Sri Dayananda D.K.
Karnataka High Court · (2013) 11 KAR CK 0085
High Courts27 Nov 2013Dismissed
Sri Rajanna and Smt. Puttamma Vs The New India Assurance Co. Ltd. and Sri R.T. Sateesh
Karnataka High Court · (2013) 11 KAR CK 0084
High Courts27 Nov 2013Allowed
Smt. Shakuntalamma @ Shakuntalamma Vs T.N. Shivamurthappa @ Shivamurthy and The Branch Manager, The New India Assurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0083
High Courts27 Nov 2013Partly Allowed
Sri T. Munegowda and Smt. Sunandamma Vs Smt. Nanjamma and Others
Karnataka High Court · (2013) 11 KAR CK 0082
High Courts27 Nov 2013Dismissed
Mahadevappa Shivappa Somanakatti Vs Shankarappa Shivappa Nalavadi
Karnataka High Court · (2013) 11 KAR CK 0081
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 41 Rule 27Evidence Act, 1872 — Section 91
High Courts27 Nov 2013Dismissed
Thimmappa Gowda and Dayananda Vs Derappa Gowda and Others
Karnataka High Court · (2013) 11 KAR CK 0068
High Courts27 Nov 2013Dismissed
Annasaheb and Jinnappa S. Patil Vs The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0040
High Courts27 Nov 2013Dismissed
N.C. Mani Vs Bangalore Development Authority
Karnataka High Court · (2013) 11 KAR CK 0039