High Courts25 Nov 2013Partly Allowed
Srikanth K. Vs The ISSRO Master Control Facility
Karnataka High Court · (2013) 11 KAR CK 0221
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 792 of 2,398
High Courts25 Nov 2013Dismissed
Sri. Abdul Wajid Vs The Managing Director, K.S.R.T.C
Karnataka High Court · (2013) 11 KAR CK 0220
High Courts25 Nov 2013Partly Allowed
Rajamma and Thimmaiah Vs Dhakshyayini and ICICI Lombard Motor Insurance
Karnataka High Court · (2013) 11 KAR CK 0219
Motor Vehicles Act, 1988 — Section 166
High Courts25 Nov 2013Allowed
Smt. Chowdamma @ Bevooramma, Kamala and Laxmi Vs State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 302, 306, 323, 34, 498A
High Courts25 Nov 2013Allowed
Prakash Kumar Singh and Others Vs The State of Karnataka
Karnataka High Court · (2013) 11 KAR CK 0217
Penal Code, 1860 (IPC) — Section 34, 406, 420
High Courts25 Nov 2013Allowed
Neelakanta Vs State
Karnataka High Court · (2013) 11 KAR CK 0216
Penal Code, 1860 (IPC) — Section 302
High Courts25 Nov 2013Allowed
The Branch Manager Oriental Insurance Co. Ltd. Vs Smt. Chikkamma and Others
Karnataka High Court · (2013) 11 KAR CK 0209
High Courts25 Nov 2013Dismissed
P.E. Chandrashekarappa Vs The Managing Director and The Divisional Controller, KSRTC
Karnataka High Court · (2013) 11 KAR CK 0199
Constitution of India, 1950 — Article 226, 227
High Courts25 Nov 2013Partly Allowed
Shri P. Muniyappa Vs The Managing Director, KSRTC
Karnataka High Court · (2013) 11 KAR CK 0198
High Courts25 Nov 2013Dismissed
Smt. Yashoda Vs Naveen and The New India Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0194
Motor Vehicles Act, 1988 — Section 166
High Courts25 Nov 2013Partly Allowed
Sri Mustaq Ahamed Vs Shivappa @ Shiva
Karnataka High Court · (2013) 11 KAR CK 0193
High Courts25 Nov 2013Partly Allowed
The Divisional Manager National Insurance Co. Ltd. Vs Shanker Rao, Parwatibai, Tirupati and Tanaji
Karnataka High Court · (2013) 11 KAR CK 0179
Civil Procedure Code, 1908 (CPC) — Order 13
High Courts25 Nov 2013Partly Allowed
Sri. Victor Manoharan Vs Sri. Chandrashekaran and M/s. Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0160
High Courts25 Nov 2013
Sri. Srinivasa Reddy Vs Sri. Anjanappa and The Branch Manager, United India Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0159
High Courts25 Nov 2013Allowed
The Branch Manager, National Insurance Co. Ltd. Vs Irfan and Narayana P.M. Irfan Vs Narayan P.M. and The Branch Manager, National Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0158
High Courts25 Nov 2013
M/s. The Oriental Insurance Company Limited Vs Smt. Sadhu Madivalthi and Others Smt. Sadhu Madivalthi, Raghu Madivala, Suresha Madivala and Miss. Akkayya Vs K. Rajarama Shetty and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 11 KAR CK 0157
High Courts25 Nov 2013Dismissed
Jagadeesh M. and Suresh K.V. Vs University of Tumkur and The Registrar, Examination and Evaluation
Karnataka High Court · (2013) 11 KAR CK 0156
High Courts25 Nov 2013Disposed Off
M.M. Hussain Sharieff Vs The Deputy Commissioner, Tumkur District, The Divisional Commissioner, Tiptur Division and The Tahsildar
Karnataka High Court · (2013) 11 KAR CK 0155
High Courts25 Nov 2013
Late Smt. Krishna Bajaj Vs The Asst. Commissioner of Income Tax, Circle 5(1)
Karnataka High Court · (2014) 267 CTR 172 : (2014) 221 TAXMAN 431
Income Tax Act, 1961 — Section 2(22B)
High Courts25 Nov 2013Partly Allowed
Sree Ramesh Vs United India Insurance Company Limited and Sree H.G. Jagadish
Karnataka High Court · (2013) 11 KAR CK 0080