High Courts19 Nov 2013
Commissioner of Income Tax Vs McDowell and Co. Ltd.
Karnataka High Court · (2014) 364 ITR 699
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 794 of 2,398
High Courts19 Nov 2013Partly Allowed
Abdul Khadar Shafeeq Vs K. Pushparaj
Karnataka High Court · (2014) 3 AKR 27
High Courts19 Nov 2013Partly Allowed
S. Gopala Krishna Vs Depot Manager,KSRTC
Karnataka High Court · (2014) 3 AKR 177
High Courts19 Nov 2013
Bhandari Spinning Mills Ltd. Vs Income Tax Officer, Ward-11(1)
Karnataka High Court · (2014) 221 TAXMAN 397
High Courts18 Nov 2013Allowed
Sri Ashokan. K. and Others Vs State of Karnataka Department of Rural Development and Panchayat Raj, State Election Commission, The Regional Commissioner, Bangalore Region and Bangalore Urban Zilla Panchayat Sri H.T. Nagareddy and Others Vs State of Karnataka, The Commissioner, State Election Commission and The Regional Commissioner, Bangalore Division
Karnataka High Court · (2014) 1 AKR 698 : (2014) ILR (Kar) 1527 : (2014) 1 KarLJ 492 : (2014) 1 KCCR 671
High Courts18 Nov 2013
Smt. Earamma @ Muni Veeramma, Dead by LR., Abbanna Vs State of Karnataka and B.N. Muniraju
Karnataka High Court · (2014) 1 AKR 572 : (2014) ILR (Kar) 1725 : (2014) 1 KCCR 474
High Courts18 Nov 2013
S.R. Ganesh Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 KarLJ 654
High Courts18 Nov 2013
Nazeer Pasha Alias Pasha Vs Tobacco Board, Ministry of Commerce, Guntur and Another
Karnataka High Court · (2014) 3 AKR 70 : (2014) 1 KarLJ 684
High Courts18 Nov 2013Allowed
Smt. Shruti Shetty Vs The State of Karnataka and Ullas Shetty
Karnataka High Court · (2014) 1 AKR 335 : (2014) ILR (Kar) 566 : (2014) 1 KCCR 323
High Courts18 Nov 2013Dismissed
Guru Teak Investments (Mysore) (P.) Ltd. Vs Union of India
Karnataka High Court · (2014) 123 SCL 115
High Courts18 Nov 2013
Commissioner of Income Tax Vs R. Balaji
Karnataka High Court · (2014) 222 TAXMAN 305
High Courts18 Nov 2013Allowed
Bangalore Metropolitan Transport Corporation Vs R. Chandran
Karnataka High Court · (2014) 2 KarLJ 119
High Courts14 Nov 2013
State of Karnataka Vs Consolidated Construction Consortium Limited
Karnataka High Court · (2014) 78 KarLJ 268
High Courts14 Nov 2013
M. Sirajulla Khan and Masood Abdul Khadir Vs Karnataka State Board of Wakfs and Others
Karnataka High Court · (2014) 1 AKR 379 : (2014) ILR (Kar) 743 : (2014) 1 KCCR 400
High Courts14 Nov 2013Disposed Off
S. Sadiq Vs The Authorised Officer and DCF, Bhadravathi Division, Bhadravathi and Another
Karnataka High Court · (2014) 2 AKR 495 : (2014) 1 KarLJ 511 : (2014) 3 KCCR 2571
High Courts14 Nov 2013
Hindustan Petroleum Corporation Ltd. Vs Commissioner of Central Excise
Karnataka High Court · (2014) 25 GSTR 313
High Courts13 Nov 2013
M/s. Bagmane Constructions Pvt. Ltd. Vs Sri. D. Digambarnath and Others
Karnataka High Court · (2014) 1 AKR 828 : (2014) 1 KCCR 644
High Courts13 Nov 2013Dismissed
The Secretary to Government and Another Vs B.V. Murthy
Karnataka High Court · (2014) 1 AKR 258 : (2014) 2 KCCR 1388
High Courts13 Nov 2013Dismissed
The State of Karnataka Vs Sri R. Jagadeesh and Others
Karnataka High Court · (2014) 1 AKR 856 : (2014) ILR (Kar) 621 : (2014) 3 KarLJ 432 : (2014) 1 KCCR 318
High Courts13 Nov 2013
State of Karnataka Vs Dr. S. Vijayalaxmi and Dr. K.M. Rajagopal
Karnataka High Court · (2014) 1 AKR 268 : (2014) ILR (Kar) 156 : (2014) 1 KCCR 417