High Courts04 Dec 2013Disposed Off
Sri M.A. Alfatha and Others Vs Karnataka State Board of Wakf
Karnataka High Court · (2013) 12 KAR CK 0129
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 776 of 2,398
High Courts04 Dec 2013Disposed Off
Rathnamma, Manjunath and Harish Vs The Special Land Acquisition Officer and The Executive Engineer
Karnataka High Court · (2013) 12 KAR CK 0128
High Courts04 Dec 2013Dismissed
M/s. Raja Builders and Investments Vs K.C. Shivashankar since deceased by L.Rs. Mrs. Gayathri, Ms. Monika and Ms. Bindhia
Karnataka High Court · (2013) 12 KAR CK 0125
High Courts04 Dec 2013Allowed
R. Venkatapathy Vs Bank of India Zonal Office, Bank of India Rajajinagar Branch Authorised Officer and Chief Manager and M/s. R.K. Associates
Karnataka High Court · AIR 2014 Kar 33 : (2014) 1 AKR 467 : (2014) 2 BC 703 : (2014) ILR (Kar) 430 : (2014) 2 KCCR 1035
High Courts04 Dec 2013
Karnataka State Road Transport Corporation Vs Muddalaiah Muddalaiah Vs The Divisional Controller, KSRTC, Tumkur Division
Karnataka High Court · (2013) 12 KAR CK 0123
High Courts04 Dec 2013Dismissed
Smt. A.N. Jayalakshmi Vs The Bangalore Development Authority
Karnataka High Court · (2014) 1 AKR 591 : (2014) 2 KarLJ 416 : (2014) 2 KCCR 1643
High Courts04 Dec 2013Dismissed
Dr. Pon Subbiah Vs Union of India and Others
Karnataka High Court · (2013) 12 KAR CK 0121
High Courts04 Dec 2013Dismissed
Survey General of India, The Director, Karnataka Geo Spatial Data Centre and The Union of India Vs T.M. Poonja
Karnataka High Court · (2013) 12 KAR CK 0120
High Courts04 Dec 2013Dismissed
The State Vs Sr. Abdulmanaf Ibrahimsab Killedar Revenue Inspector
Karnataka High Court · (2013) 12 KAR CK 0119
High Courts04 Dec 2013Partly Allowed
The Divisional Controller/Managing Director, Owner-cum-Internal Insurance Vs Shaheen and Others
Karnataka High Court · (2013) 12 KAR CK 0118
High Courts04 Dec 2013Allowed
R. Venkatapathy Vs Bank of India and M/s. R.K. Associates
Karnataka High Court · (2013) 12 KAR CK 0020
High Courts03 Dec 2013Partly Allowed
Divisional Controller, NEKRTC Raichur Division through its Managing Director, by its Chief Law Officer Vs Chandrmaappa
Karnataka High Court · (2013) 12 KAR CK 0555
High Courts03 Dec 2013Disposed off
M/s. Shivon India represented by its Chief Manager, Mr. Sanjeev Misra Vs The Purchase Committee of BMCRI/Pmssy Super Specialty Hospital represented by its Chairman, Bangalore Medical College and Research Institute, represented by its Director and M/s. Ravi Industries represented by its Managing Director
Karnataka High Court · (2013) 12 KAR CK 0553
High Courts03 Dec 2013Dismissed
Shyamasundar and Others Vs Kesarimal, Rikhab and The Commissioner, City Municipal Council (CMC)
Karnataka High Court · (2013) 12 KAR CK 0552
High Courts03 Dec 2013Partly Allowed
Smt. Eramma and Others Vs The Managing Director, KSRTC and Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0484
Motor Vehicles Act, 1988 — Section 166
High Courts03 Dec 2013Partly Allowed
K.V. Rudraswamy @ Rudresh Vs B.K. Dinesh, G.C. Shivamurthy and The Manager, United India Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0483
High Courts03 Dec 2013Allowed
The Official Liquidator of M/s. Mangalore Benefit Chit Funds (in Liquidation) Vs Nil
Karnataka High Court · (2013) 12 KAR CK 0482
Companies Act, 1956 — Section 481, 481(2)
High Courts03 Dec 2013
Holabasappa Vs Shanta and The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0481
Penal Code, 1860 (IPC) — Section 34, 504, 506
High Courts03 Dec 2013Dismissed
S.H. Siddalingaswamy Vs Srinivasa and Sampathkumar
Karnataka High Court · (2013) 12 KAR CK 0480
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts03 Dec 2013Allowed
Smt. Chaitra Vs Sri Rajashekar
Karnataka High Court · (2013) 12 KAR CK 0479
Criminal Procedure Code, 1973 (CrPC) — Section 125