High Courts03 Dec 2013Partly Allowed
Smt. Sulochana Vs The Managing Director, KSRTC. and The New India Assurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0473
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 777 of 2,398
High Courts03 Dec 2013
Smt. G. Kusuma and Kum. Deepa. K. Vs B.H. Govindappa B.H. Govindappa Vs Smt. G. Kusuma and Kum. K. Deepa
Karnataka High Court · (2013) 12 KAR CK 0472
Hindu Marriage Act, 1955 — Section 25, 25(2), 26, 9
High Courts03 Dec 2013Allowed
M/s. Arrow Electronics India Private Limited Vs Sem India Systems Private Limited
Karnataka High Court · (2013) 12 KAR CK 0471
Companies Act, 1956 — Section 434
High Courts03 Dec 2013Allowed
Munir Sharif Vs State
Karnataka High Court · (2013) 12 KAR CK 0469
Penal Code, 1860 (IPC) — Section 120B, 301, 302, 34
High Courts03 Dec 2013Dismissed
Sri. Anjinappa rep by No. 3, as their Spl GP Holder and Others Vs Deputy Commissioner and Others
Karnataka High Court · (2013) 12 KAR CK 0460
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 4, 5
High Courts03 Dec 2013Partly Allowed
Smt. Rathnamma Vs Smt. Sathyamma and The Manager Rayal Sundram Alliance Insurance Company Ltd.
Karnataka High Court · (2013) 12 KAR CK 0459
High Courts03 Dec 2013Dismissed
Bette Gowda Vs The State of Karnataka and Mantagonda Satish
Karnataka High Court · (2013) 12 KAR CK 0458
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 3, 7Penal Code, 1860 (IPC) — Section 120B, 34, 408, 409, 420
High Courts03 Dec 2013Dismissed
State-by Wadi Police Station Vs Iswar
Karnataka High Court · (2013) 12 KAR CK 0457
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 498A
High Courts03 Dec 2013Partly Allowed
Smt. Suma R, Sri. R. Vijay and Kumari R. Sowmya Vs M. Shivananda and M/s. The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0456
Motor Vehicles Act, 1988 — Section 166
High Courts03 Dec 2013Dismissed
M/s. Dasappa Vs Edelweiss Asset Reconstruction Company Limited and Others
Karnataka High Court · (2013) 12 KAR CK 0452
Constitution of India, 1950 — Article 226, 227
High Courts03 Dec 2013Partly Allowed
Ravi Kumar Vs Waheed Ur Rahaman and The Branch Manager ICICI Lombard General Insurance
Karnataka High Court · (2013) 12 KAR CK 0447
High Courts03 Dec 2013
Pansale Jaganath Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0446
High Courts03 Dec 2013
Puttarangamma and Venkatesh Vs Mudiyanna and The New India Assurance Company Ltd.
Karnataka High Court · (2013) 12 KAR CK 0425
High Courts03 Dec 2013Partly Allowed
Sri Domlur Sreenivas Reddy Vs BEML Employees Co-operative Society Ltd.
Karnataka High Court · (2013) 12 KAR CK 0417
High Courts03 Dec 2013Disposed Off
Shree Mahalakshmi Charitable Trust Vs The Special Deputy Commissioner and The Bangalore Bruhath Mahanagara Palike
Karnataka High Court · (2013) 12 KAR CK 0416
High Courts03 Dec 2013Dismissed
Manjunath Vs The Head Master Jnanabharati Vidyamandir Primary and High School, The Block Education Officer, The Deputy Director of Public Instruction and The Deputy Commissioner
Karnataka High Court · (2013) 12 KAR CK 0415
High Courts03 Dec 2013Allowed
Branch Manager, Oriental Insurance Co. Ltd. Vs M.S. Lokesh @ Loknath and Achappa M.S. Lokesh @ Lokanath Vs Achappa and The Branch Manager, Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0414
High Courts03 Dec 2013Allowed
Mahipal Reddy and Neelamma Vs Ramesh Reddy and The Divisional Manager, Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0412
High Courts03 Dec 2013Allowed
Smt. Ashwathamma and Sri. V. Manjunatha Vs The Managing Director and The Divisional Controller, Karnataka State Road Transport Corporation
Karnataka High Court · (2013) 12 KAR CK 0390
Constitution of India, 1950 — Article 226, 227
High Courts03 Dec 2013
Smt. Mumtaz Begum Vs State of Karnataka, Karnataka State Board of Wakfs and District Wakf Advisory Committee
Karnataka High Court · (2013) 12 KAR CK 0388
Waqf Act, 1995 — Section 18