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Karnataka High Court judgments

47,955 judgments · page 778 of 2,398

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High Courts03 Dec 2013Partly Allowed

T.A. Gangadharaiah @ Gangadhar Vs The Managing Director, NWKRTC

Karnataka High Court · (2013) 12 KAR CK 0387

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High Courts03 Dec 2013Dismissed

The Divisional Manager, United India Insurance Co. Ltd. Vs Smt. Geetha and Jameel Ahmed

Karnataka High Court · (2013) 12 KAR CK 0356

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High Courts03 Dec 2013Allowed

Maruti and Ramoshi Vs The State of Karnataka

Karnataka High Court · (2013) 12 KAR CK 0355

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High Courts03 Dec 2013Disposed Off

Cronus Investments PTE Limited Vs Calypso Foods Private Limited

Karnataka High Court · (2013) 12 KAR CK 0354

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High Courts03 Dec 2013Allowed

Geddappa Vs Kalavati and Others

Karnataka High Court · (2013) 12 KAR CK 0353

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High Courts03 Dec 2013Disposed Off

A. Nagaraja Vs Excise Commissioner, Shanthinagar, Deputy Commissioner of Excise, Chikkaballapur District, Excise Inspector, Sidlaghatta and Karnataka State Beverage Corporation Ltd., Manager, Sidlaghatta Depo.

Karnataka High Court · (2013) 12 KAR CK 0352

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High Courts03 Dec 2013Dismissed

Union of India and Chief Commissioner of Central Excise, Bangalore Zone Vs Sri Chikkannappa

Karnataka High Court · (2013) 12 KAR CK 0350

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High Courts03 Dec 2013Allowed

Ambabai since Deceased by her L.Rs. (Ramesh and Others) and Somanath by her L.Rs. Vs The State of Karnataka and Others

Karnataka High Court · (2013) 12 KAR CK 0348

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High Courts03 Dec 2013Partly Allowed

Yallappa, Raju and Sonabai Vs Mahesh and The Branch/Divisional Manager, Bajaj Allianz General Insurance Co. Ltd.

Karnataka High Court · (2013) 12 KAR CK 0346

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High Courts03 Dec 2013Partly Allowed

Smt. Venkatalakshmi, P. Yeshavanthkumar, P. Venkatesh and P. Jagadish Vs Revanna, T. Nagesh and The New India Assurance Co. Ltd.

Karnataka High Court · (2013) 12 KAR CK 0345

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High Courts03 Dec 2013Allowed

Mohammad Kabeer Vs State of Karnataka

Karnataka High Court · (2013) 12 KAR CK 0303

Penal Code, 1860 (IPC) — Section 34, 392, 397
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High Courts03 Dec 2013

Mr. Hameed Khan Vs The Assistant Executive Engineer Bangalore Electricity Supply Limited (BESCOM) and Mr. Abbas Ali Bohara

Karnataka High Court · (2013) 12 KAR CK 0289

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High Courts03 Dec 2013Partly Allowed

Malligamma, M. Siddaraju and Anitha Vs Yogananda Tejaswi, H. Mahesh and The New India Assurance Co. Ltd.

Karnataka High Court · (2013) 12 KAR CK 0286

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High Courts03 Dec 2013Allowed

Smt. Saroja Vs Bangalore Development Authority

Karnataka High Court · (2013) 12 KAR CK 0285

BDA (Allotment of Sites) Rules, 1984 — Rule 13(1)
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High Courts03 Dec 2013Disposed Off

Sannahaida, Since dead by his Legal representatives, Jayamma, Parvathi and Lakshmi Vs Registrar of Companies

Karnataka High Court · (2013) 12 KAR CK 0281

Companies Act, 1956 — Section 555
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High Courts03 Dec 2013

M.J. Ravindra Reddy Vs G. Chandrappa

Karnataka High Court · (2013) 12 KAR CK 0280

Criminal Procedure Code, 1973 (CrPC) — Section 200, 256, 482Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts03 Dec 2013Allowed

Ravi @ Santro Ravi @ Manjunath Vs The State of Karnataka

Karnataka High Court · (2013) 12 KAR CK 0277

Penal Code, 1860 (IPC) — Section 372Suppression of Immoral Traffic in Women and Girls Act, 1956 — Section 5
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High Courts03 Dec 2013Dismissed

K. Nagaraj Vs The Chairman and The Deputy General Manager Canara Bank

Karnataka High Court · (2013) 12 KAR CK 0275

Canara Bank (Employees) Pension Regulation, 1995 — Clause22(1)
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High Courts03 Dec 2013Dismissed

Phakeerappa Vs Bhimshi and The State of Karnataka

Karnataka High Court · (2013) 12 KAR CK 0274

Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 497
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High Courts03 Dec 2013Partly Allowed

Sri M.V. Krishna Murthy and Others Vs Sri M.S. Chethana

Karnataka High Court · (2013) 12 KAR CK 0273

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