Sri. Naveen Javari T.J. (represented by his GPA Holder) Sri Narayana Vs The State of Karnataka and Others
Karnataka High Court · (2013) 12 KAR CK 0002
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47,955 judgments · page 774 of 2,398
Karnataka High Court · (2013) 12 KAR CK 0002
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Karnataka High Court · (2013) 12 KAR CK 0463