High Courts05 Dec 2013Dismissed
The Divisional Controller, NEKRTC Vs Dhulappa
Karnataka High Court · (2013) 12 KAR CK 0219
Industrial Disputes Act, 1947 — Section 33C(2)
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 773 of 2,398
High Courts05 Dec 2013Dismissed
Karnataka State Board of Wakf Vs Smt. Syeda Hameeda Jahan @ Saheba and Syed Shaha Ahmed Hussaini Peeran
Karnataka High Court · (2014) 1 AKR 261 : (2014) 2 KCCR 1452
Waqf Act, 1995 — Section 83, 9
High Courts05 Dec 2013Allowed
Sri Krishnappa, Sri. Chandrappa, Sri. Jayaram and Ramachandra Vs State of Karnataka, The Deputy Commissioner, The Assistant Commissioner and Spl. Land Acquisition Officer Madugiri Sub-Divn. and The Town Panchayath
Karnataka High Court · (2013) 12 KAR CK 0217
Land Acquisition Act, 1894 — Section 17, 17(1), 4(1), 5A
High Courts05 Dec 2013
Mohan Kumari, N.M. Poornachandra, N.M. Roopashree and Yashodhamma Vs ICICI Lombard Gen. Ins. Co. Ltd. and Rathnamma
Karnataka High Court · (2013) 12 KAR CK 0208
High Courts05 Dec 2013
Lankeppa and Layawwa Vs Late Chandram since deceased, represented by his L.Rs. Yallamma, Subhan, Shivanand, Laxman and The Manager, The New India Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0207
High Courts05 Dec 2013Dismissed
State of Karnataka Vs R. Venkataramanareddy and Krishnareddy
Karnataka High Court · (2013) 12 KAR CK 0175
High Courts05 Dec 2013
The Manager, M/s Shriram General Insurance Company Ltd. Vs Smt. Shobha G.V. and Others Smt. Shobha G.V., Kum G.V. Bhoomika, G.V. Pratham and Sri Jagadeeshwarappa Vs Sri Ravisha and Sree Ram General Insurance Company Limited
Karnataka High Court · (2013) 12 KAR CK 0174
High Courts05 Dec 2013Allowed
N.K. Vijaykumar Vs Prema N.K. and Others
Karnataka High Court · (2013) 12 KAR CK 0173
High Courts05 Dec 2013
Sri Munishamanna and Sri Ranganna Vs Smt. Dhanalakshmi and Others
Karnataka High Court · (2013) 12 KAR CK 0141
High Courts05 Dec 2013Dismissed
H.S. Basavaraj Vs The Land Tribunal
Karnataka High Court · (2014) 3 KarLJ 190
High Courts05 Dec 2013Dismissed
Chennigaiah Vs Smt. Lakkamma @ Lakshmamma
Karnataka High Court · (2013) 12 KAR CK 0117
High Courts05 Dec 2013
Shrishail, Gangabai and Kashinath Vs Kashiram and The Branch Manager, United India Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0116
High Courts05 Dec 2013Allowed
Smt. Sunandamma and Sri. Kiran Vs Asst. Executive Engineer (Electrical) Srirangapatna Sub-Div II and The Executive Engineer Pandavapura Division
Karnataka High Court · (2013) 12 KAR CK 0115
High Courts05 Dec 2013Partly Allowed
Sri. Marigowda @ Umesh Vs M. Masthe Gowda and The United India Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0112
High Courts05 Dec 2013Disposed Off
Sri. Vinay Nagappa Vs Dr. Rajini Surendra
Karnataka High Court · (2013) 12 KAR CK 0111
High Courts05 Dec 2013Dismissed
Babu Miyan, Abdul Khadeer and Abdul Khadeer Vs Sri T.K. Anilkumar, The Secretary Govt. of Karnataka Department of Urban Development, Sri M.S. Parsana Kumar Deputy Commissioner and Sri Puttanaik, City Municipal Commissioner
Karnataka High Court · (2013) 12 KAR CK 0083
High Courts05 Dec 2013Dismissed
Mr. H.D. Ananda Kumar, ACP, Devanahalli Sub-Division Vs Lokayukta Police City Division
Karnataka High Court · (2013) 12 KAR CK 0080
High Courts05 Dec 2013Dismissed
Sri K. Ramachandra Vs The State of Karnataka and Sri G.V. Yashodara, District Registrar
Karnataka High Court · (2013) 12 KAR CK 0079
High Courts05 Dec 2013
Mariyappa Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 KarLJ 651
High Courts05 Dec 2013Dismissed
Union of India and The Divisional Personnel Officer, South-Western Railways, Mysore Division Vs Sri M. Bhanuprasad
Karnataka High Court · (2013) 12 KAR CK 0027