High Courts11 Dec 2013Dismissed
Vanarathna Vs The Bangalore Development Authority
Karnataka High Court · (2013) 12 KAR CK 0198
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 766 of 2,398
High Courts11 Dec 2013Disposed Off
Sri Gaddi Goudara Chandrappa and Others Vs M/s. Pragathi Gramin Bank, (Erstwhile Tungabhadra Gramin Bank) and Others
Karnataka High Court · (2013) 12 KAR CK 0197
High Courts11 Dec 2013Disposed Off
Sri Munimasthaiah Vs The State of Karnataka Education Department, The Director Government Central Press and The Accountant General in Karnataka
Karnataka High Court · (2013) 12 KAR CK 0182
High Courts11 Dec 2013Allowed
State of Karnataka Vs Sri A.N. Subramanya and Others
Karnataka High Court · (2013) 12 KAR CK 0181
High Courts11 Dec 2013Dismissed
The Union of India Vs S. Yaseen Saheb
Karnataka High Court · (2013) 12 KAR CK 0180
High Courts11 Dec 2013Partly Allowed
Nagamma Vs Mr. Jagadeesh Kavi and The Divisional Manager, New India Assurance Company Limited
Karnataka High Court · (2013) 12 KAR CK 0178
High Courts11 Dec 2013Dismissed
Sri. Karuna Kumar @ Kumar Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0169
High Courts11 Dec 2013
Sri. Ramappa, Since dead by his LRs. Smt. Lakshmamma and Others Vs Sri. Majahid and The Branch Manager ICICI Lombard General Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0158
High Courts11 Dec 2013Dismissed
Smt. Jayamma and Smt. B. Sarojamma Vs B. Jaya Prakash
Karnataka High Court · (2013) 12 KAR CK 0157
High Courts11 Dec 2013Dismissed
M. Narayana Reddy and Others Vs The Principal Secretary, Revenue Department, Government of Karnataka, The Special Land Acquisition Officer, (Railway), The Secretary, M/s. ITI Employees House Building, Co-operative Society Limited and The Commissioner, Bangalore Development Authority
Karnataka High Court · (2013) 12 KAR CK 0156
High Courts11 Dec 2013Allowed
Gyanaram Vs State of Karnataka
Karnataka High Court · (2014) 1 AKR 387 : (2014) 2 KCCR 1093
High Courts11 Dec 2013
Kesarval Beverages Ltd. Vs Deputy Commissioner of Income Tax, Circle 12(5)
Karnataka High Court · (2014) 221 TAXMAN 379
High Courts11 Dec 2013Dismissed
The Management of M/s. Stumpp, Schuele and Somappa Springs Private Ltd. Vs Kiran Gantimath
Karnataka High Court · (2013) 12 KAR CK 0033
High Courts11 Dec 2013Partly Allowed
Indirabai and Bheemanagouda, Represented by natural guardina mother Vs Nisarahammad and The Branch Manager, United India Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0032
High Courts11 Dec 2013Dismissed
B.P. Badrinath Vs Smt. Latha Badrinath
Karnataka High Court · (2013) 12 KAR CK 0031
High Courts11 Dec 2013Dismissed
Smt. A.N. Revathi @ Rekha Vs Vijaykumar and Smt. Prema Pattanashetti
Karnataka High Court · (2013) 12 KAR CK 0030
High Courts11 Dec 2013Allowed
The State of Karnataka Vs Sri Kunhi Kanna and Others
Karnataka High Court · (2013) 12 KAR CK 0029
High Courts11 Dec 2013Allowed
M/s. Infants Travels Pvt. Ltd. Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0028
High Courts11 Dec 2013Dismissed
Mohd. Aleem Vs The State of Karnataka Liyaqat Ali @ Baba Vs The State
Karnataka High Court · (2013) 12 KAR CK 0019
High Courts11 Dec 2013Partly Allowed
The State Vs Mounesh
Karnataka High Court · (2013) 12 KAR CK 0016