High Courts10 Dec 2013Allowed
Sri. P.B. Changappa Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0184
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 768 of 2,398
High Courts10 Dec 2013Allowed
Dr. D. Somashekharaiah and Others Vs District Registrar and Deputy Registrar of Co-operative Societies and Others
Karnataka High Court · (2013) 12 KAR CK 0183
High Courts10 Dec 2013Allowed
M/s. JKM Floriculture Limited Vs M/s. Jayasilpa Floritech Ltd.
Karnataka High Court · (2013) 12 KAR CK 0172
High Courts10 Dec 2013Allowed
Smt. Pushpa Vs The Commissioner and The Health Officer (West), Bruhath Bengaluru Mahanagara Palike
Karnataka High Court · (2013) 12 KAR CK 0171
High Courts10 Dec 2013Dismissed
Sri G.R. Nanjundappa Vs Bruhat Bangalore Mahanagara Palike
Karnataka High Court · (2013) 12 KAR CK 0170
High Courts10 Dec 2013Dismissed
Sri M.S. Srinivasamurthy Vs Sri A. Srinivasa Sharma, Smt. Jayalakshmi and Kumari M.S. Bhargavi
Karnataka High Court · (2013) 12 KAR CK 0161
High Courts10 Dec 2013Dismissed
Basavarajappa Vs Shivalingamma
Karnataka High Court · (2013) 12 KAR CK 0160
High Courts10 Dec 2013Disposed Off
Smt. Chandrika Bai Vs The Managing Director The Karnataka State Financial Corporation and The Assistant General Manager
Karnataka High Court · (2013) 12 KAR CK 0159
High Courts10 Dec 2013Partly Allowed
Surendranaika and Subramanya Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0037
High Courts10 Dec 2013Allowed
K. Srinivasa Babu @ Babu Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0036
High Courts10 Dec 2013Dismissed
Hanamanth and Others Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0035
High Courts10 Dec 2013Disposed Off
Shrishail S. Kumbar and Others Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0034
High Courts10 Dec 2013Dismissed
Dr. C.S. Patil Vs The State of Karnataka and Karnataka State Sericulture Research and Development Institute
Karnataka High Court · (2013) 12 KAR CK 0018
High Courts10 Dec 2013Dismissed
Official Liquidator of M/s. Rekha Cements and Chemicals Limited Vs Sri. P.S.G. Krishnan, Dorairaj S.J., Prakash S. and Prof. Bijoor
Karnataka High Court · (2013) 12 KAR CK 0017
High Courts09 Dec 2013
The Triveni Engineering and Industries Limited Vs The State of Karnataka
Karnataka High Court · (2014) ILR (Kar) 2005
High Courts09 Dec 2013
T.G. Rangashamaiah Vs Government of Karnataka
Karnataka High Court · (2014) 1 AKR 501 : (2014) ILR (Kar) 456 : (2014) 2 KarLJ 390 : (2014) 2 KCCR 1129
High Courts09 Dec 2013Partly Allowed
Doddanayaka Vs M/s. Khaitan Logistics Pvt. Ltd. and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0528
High Courts09 Dec 2013
Hanumanthappa and Chandramma Vs M/s. Oriental Insu. Co. Ltd. and N.B. Shivakumar
Karnataka High Court · (2013) 12 KAR CK 0527
High Courts09 Dec 2013Dismissed
Smt. Ramya @ Ragini Vs Sri Venkatesh
Karnataka High Court · (2013) 12 KAR CK 0526
High Courts09 Dec 2013Allowed
Kadadevaramath Sudhakar and Biradar Ningouda Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0525