High Courts11 Dec 2013Partly Allowed
Sri E. Prasanna Vs Sri H.R. Sanjeeva Editor and Publisher and Printer Varada Malnad Kannada Weekly
Karnataka High Court · (2013) 12 KAR CK 0015
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 767 of 2,398
High Courts10 Dec 2013Disposed Off
Mansoor Badeuzzama and Others Vs The State of Karnataka and The Deputy Director, Pre-University Education Department
Karnataka High Court · (2013) 12 KAR CK 0364
High Courts10 Dec 2013
B.K. Bharath and B.K. Vikram Vs The Managing Director, K.S.R.T.C.
Karnataka High Court · (2013) 12 KAR CK 0363
High Courts10 Dec 2013
B.P. Hugar and Basavalingamma Vs The Managing Director, KSRTC, Anand A. and United India Assurance Co. Ltd. The Managing Director, KSRTC Vs B.P. Hugar, Basavalmgamma, Anand A. and United India Insurance Company
Karnataka High Court · (2013) 12 KAR CK 0362
High Courts10 Dec 2013Dismissed
Sri. H. Vishwanatha Vs Smt. Ramakka and Others
Karnataka High Court · (2013) 12 KAR CK 0304
High Courts10 Dec 2013Dismissed
Sri Adinarayana Vs Sri P.N. Sridhar Bhattar
Karnataka High Court · (2013) 12 KAR CK 0240
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts10 Dec 2013Allowed
Imran Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0239
Penal Code, 1860 (IPC) — Section 302, 307, 34, 397
High Courts10 Dec 2013Dismissed
E.A. Govinda Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0238
Karnataka Forest Act, 1963 — Section 104-A, 144, 71(a)Karnataka Forest Rules, 1969 — Rule 127A, 165Penal Code, 1860 (IPC) — Section 379
High Courts10 Dec 2013Partly Allowed
Sri Rizwan Pasha, Smt. Thaseena Banu Vs Sri. Sadathpasha, The Branch Manager, Bajaj Allianz General Insurance Co. Ltd. Policy Issuing Office and Mr. Prakash
Karnataka High Court · (2013) 12 KAR CK 0237
High Courts10 Dec 2013Dismissed
M/s. Shivaprakash Service Station Authorized Dealer of Bharath Petroleum Corporation Ltd. Vs Bharath Petroleum Corporation Ltd.
Karnataka High Court · (2013) 12 KAR CK 0236
Constitution of India, 1950 — Article 14, 226
High Courts10 Dec 2013Allowed
Sharanappa and Ningappa Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0195
High Courts10 Dec 2013Disposed Off
Bheemappa, Chandrappa and Mapanna Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0194
High Courts10 Dec 2013
Smt. N. Banumathi, Kum. Somalakshmi, Smt. S. Sundaravalli and Sri. Samuthira Pandian Vs Smt. Rekha Anand and The Oriental Insurance Company Limited
Karnataka High Court · (2013) 12 KAR CK 0193
High Courts10 Dec 2013
Basappa Vs The Additional Registrar of Co-Operative Societies and Head Quarter Asst. Office of The Cane Development Commissioner and Director of Sugar and The Nandi Sahakari, Sakkare Karkhane Niyamitha
Karnataka High Court · (2013) 12 KAR CK 0192
High Courts10 Dec 2013Allowed
Karnataka State Road Transport Corporation Vs G. Kenchappa
Karnataka High Court · (2013) 12 KAR CK 0191
High Courts10 Dec 2013Allowed
Sri. Mahantesh Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0190
High Courts10 Dec 2013
Bhimappa Vs State of Karnataka and Saibanna
Karnataka High Court · (2013) 12 KAR CK 0189
High Courts10 Dec 2013Allowed
Shambulinga @ Shambu Vs State
Karnataka High Court · (2013) 12 KAR CK 0188
High Courts10 Dec 2013Allowed
Gunda Naika P.S. Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0186
High Courts10 Dec 2013Allowed
The Divisional Controller, KSRTC Vs Sri. K. Suresh Kattigehalli Kotrappa
Karnataka High Court · (2013) 12 KAR CK 0185