High Courts12 Dec 2013Dismissed
Union of India Vs A. Ashok and Others
Karnataka High Court · (2013) 12 KAR CK 0377
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 764 of 2,398
High Courts12 Dec 2013Dismissed
Axis Bank Ltd. Vs M/s. Gokaldas Images Private Ltd.
Karnataka High Court · (2013) 12 KAR CK 0366
High Courts12 Dec 2013Disposed Off
K.R. Chandrashekhar Vs Deputy Conservator of Forests, Deputy Commissioner and Government of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0361
High Courts12 Dec 2013
Smt. Sunitha Nandakumar and Others Vs Managing Director BMTC, United India Insurance Co. Ltd. and Sri. Lakshminarayana
Karnataka High Court · (2013) 12 KAR CK 0360
High Courts12 Dec 2013
Smt. Hemavathi and Others Vs The State of Karnataka and Others
Karnataka High Court · (2013) 12 KAR CK 0359
High Courts12 Dec 2013
Smt. Malini Vs Sri. Suryanarayana Reddy M.V. and The Manager, Universal Sompo General Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0358
High Courts12 Dec 2013
The Branch Manager The Oriental Insurance Company Limited Vs Ninganagouda and Chaganlal Ninganagouda Vs Chaganlal and The Branch Manager The Oriental Insurance Company Limited
Karnataka High Court · (2013) 12 KAR CK 0357
High Courts12 Dec 2013Dismissed
Benefit Film City (India) Ltd. Vs Shri Gopal S. Pandit and Mrs. Rajeshwari G. Pandit
Karnataka High Court · (2013) 12 KAR CK 0315
High Courts12 Dec 2013Allowed
Smt. Neelambika P.T. Vs Manjunatha S. Kadam
Karnataka High Court · (2013) 12 KAR CK 0314
High Courts12 Dec 2013Allowed
Smt Harshitha @ Manjula Vs Sri S. Harish
Karnataka High Court · (2014) 3 AKR 102 : (2014) 1 KCCR 641
High Courts12 Dec 2013Dismissed
The Oriental Insurance Company Limited Vs Sri. Manjegowda and Sri. Malappa
Karnataka High Court · (2013) 12 KAR CK 0312
High Courts12 Dec 2013Dismissed
Shantappa and Vijaykumar Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0311
High Courts12 Dec 2013
Wipro Limited Vs The State of Karnataka
Karnataka High Court · (2014) 78 KarLJ 1 : (2014) 74 VST 48
High Courts12 Dec 2013Disposed Off
Sri Mahaveer Chand Vs Sri Roshanlal and Smt. Manuvar Devi
Karnataka High Court · (2013) 12 KAR CK 0308
High Courts12 Dec 2013
Smt. Vidya Devi and Kum. R. Kousalya Tejasri Vs Balaji Enterprises, Bajaj Alliance General Insurance Company Ltd., C. Raghupathy Naidu and Smt. R. Sogasu
Karnataka High Court · (2013) 12 KAR CK 0307
High Courts12 Dec 2013Allowed
G. Mounaguruswami and Seetharamayya Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0306
High Courts12 Dec 2013Dismissed
Hulagesha @ Hulag A. Bovi and Smt Huligyamma Vs State of Karnataka and Others
Karnataka High Court · (2013) 12 KAR CK 0305
High Courts12 Dec 2013
Sri Thimmappa Vs State and Saibanna
Karnataka High Court · (2013) 12 KAR CK 0179
High Courts12 Dec 2013Disposed Off
S. Ranganath Jois and Others Vs State of Karnataka and Others
Karnataka High Court · (2013) 12 KAR CK 0177