High Courts16 Dec 2013Dismissed
Smt. Munilakshmamma Vs Sri H.B. Bharath Kumar
Karnataka High Court · (2013) 12 KAR CK 0153
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 762 of 2,398
High Courts16 Dec 2013Allowed
Venkataramanappa Vs The Oriental Insurance Co. Ltd. and M.S. Muniraju
Karnataka High Court · (2013) 12 KAR CK 0151
High Courts16 Dec 2013Dismissed
Sri Yellappa Vs The Special Deputy Commissioner, Bangalore District, The Assistant Commissioner, Bangalore North Sub-Division, The Tahasildar and Sri Bhoomi Reddy
Karnataka High Court · (2013) 12 KAR CK 0150
High Courts16 Dec 2013Dismissed
Sri. Annaiah Vs Sri Sharavan Kumar and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0146
High Courts16 Dec 2013Allowed
Najibulla Khan and Rahman @ Abdul Rahman Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0071
High Courts16 Dec 2013Dismissed
State Vs R. Kalleshappa and Others
Karnataka High Court · (2013) 12 KAR CK 0070
High Courts16 Dec 2013Allowed
M/s. Golden Gate Properties Ltd. Vs The State of Karnataka and Commissioner, Bangalore Development Authority and Golden Blossom Apartment Owners Association
Karnataka High Court · (2013) 12 KAR CK 0069
High Courts16 Dec 2013
Urban Heights Vs The Deputy Commissioner of Commercial Taxes and Another
Karnataka High Court · (2014) 78 KarLJ 85 : (2014) 71 VST 329
High Courts13 Dec 2013Disposed Off
Kum. Latha and Others Vs The Inspector of Police, Sira and Another
Karnataka High Court · (2014) 1 AKR 386
High Courts13 Dec 2013Partly Allowed
Smt. Mariyamma Mathew and Kum Rebekha Mathew Vs The Director, Metlock Precoat Services Private Ltd. and ICICI Lombard General Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0540
High Courts13 Dec 2013Dismissed
Sri. Umashankar Vs Smt. Dakshayani
Karnataka High Court · (2013) 12 KAR CK 0376
High Courts13 Dec 2013
Shri. H.K. Ranganath Vs M/s. Arunachala Logistics (P) Limited, Sri. Subba Reddy and The New India Assurance Company Limited
Karnataka High Court · (2013) 12 KAR CK 0375
High Courts13 Dec 2013Allowed
Azaz Pasha Vs The Managing Director and The Divisional Controller, KSRTC
Karnataka High Court · (2013) 12 KAR CK 0374
High Courts13 Dec 2013Dismissed
Shivkumar Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0373
High Courts13 Dec 2013
Mr. S.C. Jamakhandimath Vs M/s. Jains and Alliance Palms Venture Private Limited, Formerly, M/s. Alliance Palms Developers and Constructions Private Limited
Karnataka High Court · (2013) 12 KAR CK 0372
High Courts13 Dec 2013Allowed
Ravi @ Bunda Ravi Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0371
High Courts13 Dec 2013
State of Karnataka Vs CICB - Chemicon Pvt. Ltd.
Karnataka High Court · (2014) 44 GST 54 : (2014) 78 KarLJ 126 : (2014) 71 VST 182
High Courts13 Dec 2013
The State of Karnataka and Others Vs Amresh Kumar
Karnataka High Court · (2013) 12 KAR CK 0369
High Courts13 Dec 2013Dismissed
Mr. Syed Abdul Azeez Vs Jumma Masjid Trust Board
Karnataka High Court · AIR 2014 Kar 53 : (2014) 2 AKR 257 : (2014) 1 KCCR 575