High Courts17 Dec 2013Disposed Off
M/s. Halgo Ads Vs The State of Karnataka and Others
Karnataka High Court · (2013) 12 KAR CK 0075
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 761 of 2,398
High Courts17 Dec 2013
ALD Automotive Private Limited Vs Joint Commissioner of Commercial Taxes (Admn.) and Commissioner of Commercial Taxes, Vanijya Therige Karyalaya
Karnataka High Court · (2014) 43 GST 451
High Courts17 Dec 2013
The Commissioner of Income Tax, Attavar and The Asst. Commissioner of Income Tax, Investigation Circle Vs Sri Thimmaraya Shetty
Karnataka High Court · (2013) 12 KAR CK 0073
High Courts17 Dec 2013Partly Allowed
Nafeesa @ Nabisa Vs B. Narayana Bhat, The Oriental Insurance Co. Ltd. and The New India Assurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0072
High Courts17 Dec 2013
Hindustan Petroleum Corporation Ltd. Vs Commr. of S.T.
Karnataka High Court · (2014) 305 ELT 111
High Courts17 Dec 2013
M/s. Koolnest Pvt. Ltd. Vs The Dy. Commissioner of Income Tax, Central Circle-2(2)
Karnataka High Court · (2014) 2 AKR 281 : (2014) ILR (Kar) 2490 : (2014) 1 KCCR 702
High Courts17 Dec 2013
M/s. Mother Care India Limited (in liquidation) Vs Shri. S.N. Rajendran and DHFL Vysya Housing Finance Limited
Karnataka High Court · (2013) 12 KAR CK 0054
High Courts17 Dec 2013Dismissed
Dasharath Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0053
High Courts17 Dec 2013Partly Allowed
Vishwakarma Sahakara Bank Ltd. Vs The Joint Registrar of Cooperative Societies and Sri Sadananda Sri Sadananda B. Vs Vishwakarma Sahakara Bank Niyamitha
Karnataka High Court · (2013) 12 KAR CK 0052
High Courts17 Dec 2013Disposed Off
Ali Imam Vs The New India Assurance Co. Ltd. and Girish S.B.
Karnataka High Court · (2014) 2 AKR 125
High Courts16 Dec 2013Dismissed
Maniklal and Others Vs The Special Land Acquisition Officer, Urban Development Authority and The Commissioner, Gulbarga Development Authority
Karnataka High Court · (2013) 12 KAR CK 0400
High Courts16 Dec 2013Dismissed
M/s. Adani Agri Fresh Ltd. Vs Mahaboob Shariff and State Bank of Mysore
Karnataka High Court · (2013) 12 KAR CK 0324
High Courts16 Dec 2013Disposed Off
Vittal Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0323
High Courts16 Dec 2013Disposed Off
Smt. Kalpana Belur, Represented By Power of Attorney Holder Vs M/s. Karle Infra Projects Pvt. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0320
High Courts16 Dec 2013Disposed Off
C.S. Raghavendra Rao Vs The Union of India
Karnataka High Court · (2013) 12 KAR CK 0300
High Courts16 Dec 2013Dismissed
The State of Karnataka Vs Pandurang
Karnataka High Court · (2013) 12 KAR CK 0299
High Courts16 Dec 2013Dismissed
Sri Krishnappa Vs The Special Deputy Commissioner, Bangalore District, The Assistant Commissioner, Bangalore North Sub-Division, The Tahasildar and Sri. Bhoomi Reddy
Karnataka High Court · (2013) 12 KAR CK 0298
High Courts16 Dec 2013Partly Allowed
Gnyanesh @ Gyanagouda Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0296
High Courts16 Dec 2013Allowed
Sathyanarayana N. Kudur Vs The State of Karnataka and S.H. Duggappa
Karnataka High Court · (2013) 12 KAR CK 0231