High Courts18 Dec 2013Allowed
Sri. Mohandas Shetty Vs Shafeeq Ahamed
Karnataka High Court · (2013) 12 KAR CK 0333
Negotiable Instruments Act, 1881 (NI) — Section 138, 145
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 759 of 2,398
High Courts18 Dec 2013Partly Allowed
Sudheer Krishna @ Krishnan Sudhir Vs State of Karnataka State of Karnataka Vs Sudheer Krishna @ Krishnan Sudhir
Karnataka High Court · (2013) 12 KAR CK 0332
High Courts18 Dec 2013
Mr. Sandeep Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0327
High Courts18 Dec 2013
Commissioner of Income Tax Vs Khoobchand M. Makhija
Karnataka High Court · (2014) 223 TAXMAN 189
High Courts18 Dec 2013
Prism T.V. Private Limited Vs Smt. Rekha Rani and Another
Karnataka High Court · (2014) 1 KarLJ 564
High Courts18 Dec 2013Dismissed
B.A. Viswanath Vs Smt. Govindamma
Karnataka High Court · (2014) 3 AKR 538 : (2014) 2 KCCR 1229
High Courts18 Dec 2013
SAP India Private Limited Vs The Deputy Commissioner of Commercial Taxes and Others
Karnataka High Court · (2014) 78 KarLJ 21
High Courts17 Dec 2013Allowed
Rajashekar M. Tilanganji and Others Vs High Court of Karnataka, The Recruitment Committee for Selection to the Post of Civil Judges and State of Karnataka
Karnataka High Court · (2014) ILR (Kar) 502 : (2014) 1 KCCR 585
High Courts17 Dec 2013Dismissed
R. Sureka Vs G. Jayakumar
Karnataka High Court · (2013) 12 KAR CK 0537
High Courts17 Dec 2013Allowed
M/s. Lakshmi Nirman (Bangalore) Pvt. Ltd. Vs M/s. Kumar Builders (Kumar Urbana) and Others
Karnataka High Court · (2013) 12 KAR CK 0536
High Courts17 Dec 2013Dismissed
Smt. Jamuna and Others Vs The Joint Registrar of Co-Operative Societies, The Mahila Co-operative Bank Ltd. and Jayaramu
Karnataka High Court · (2013) 12 KAR CK 0535
High Courts17 Dec 2013
Vanamala Vs The Deputy Commissioner, Bijapur and Others
Karnataka High Court · (2013) 12 KAR CK 0534
High Courts17 Dec 2013
The Commissioner of Income Tax, Mangalore and The Joint Commissioner of Income Tax, Assessment Vs M/s. ICDS Limited
Karnataka High Court · (2013) 12 KAR CK 0533
High Courts17 Dec 2013Disposed Off
H.C. Vijaykeethi Vs Union of India, The Chief Executive Officer, Prasar Bharathi Broadcasting Corporation of India and The Director General, Prasar Bharathi Broadcasting Corporation of India
Karnataka High Court · (2013) 12 KAR CK 0532
High Courts17 Dec 2013Dismissed
Dr. K.T. Subhas Chandra Vs The Commissioner of Collegiate Education Department and Others Dr. Vishwa Murthy Vs The Commissioner of Collegiate Education Department, The Principal, Government R.C. College of Commerce and Management, Smt. Tahaseena and The Director, Collegiate Education Department Dr. H. Prakash Vs The Commissioner of Collegiate Education Department and Others
Karnataka High Court · (2014) 1 AKR 776
High Courts17 Dec 2013Partly Allowed
Indo Swiss Jewels Ltd. Vs HMT Watches Ltd.
Karnataka High Court · (2013) 12 KAR CK 0493
High Courts17 Dec 2013
Mr. K. Shivalingaiah and Mrs. Ambika Vs Dr. H.L. Harish and Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0492
High Courts17 Dec 2013Allowed
Mahadeva Vs State of Karnataka and Narayana
Karnataka High Court · (2013) 12 KAR CK 0491
High Courts17 Dec 2013Partly Allowed
Shankaranarayana Bhat and Smt. Bhagyalakshmi Vs Santosh, H.S. Mahesh and Oriental Insurance Company Ltd.
Karnataka High Court · (2013) 12 KAR CK 0409
High Courts17 Dec 2013Dismissed
N. Harsha Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0407