High Courts19 Dec 2013
Mr. Devaraju T. Vs The United India Insurance Company Ltd. United India Insurance Co. Ltd.
Karnataka High Court · (2014) 2 AKR 234 : (2014) ILR (Kar) 2558
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 757 of 2,398
High Courts19 Dec 2013Disposed Off
Ashok S. Biradar and Others Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0437
High Courts19 Dec 2013Disposed Off
Afreeb Banu and Mohammed Mujeeb Vs Mysore Urban Development Authority
Karnataka High Court · (2013) 12 KAR CK 0422
High Courts19 Dec 2013Partly Allowed
Rajesh and Others Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0418
High Courts19 Dec 2013Dismissed
B. Krishnamurthy Vs Smt Bharathi @ Bhojamma
Karnataka High Court · (2013) 12 KAR CK 0127
High Courts19 Dec 2013Disposed Off
Smt. Jayamma Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0126
High Courts19 Dec 2013Dismissed
State Vs B.R. Pampapathi
Karnataka High Court · (2013) 12 KAR CK 0092
High Courts19 Dec 2013Dismissed
Sri. D. Nataraj Kamath Vs Smt. B.R. Ragini and Sri. Mohammed Ali
Karnataka High Court · (2013) 12 KAR CK 0091
High Courts19 Dec 2013Dismissed
Sreenivasa Vs Smt. Chandramma
Karnataka High Court · (2013) 12 KAR CK 0090
High Courts19 Dec 2013Dismissed
Smt. Bharathi V. Rao Vs Sri Pramod G. Rao
Karnataka High Court · (2013) 12 KAR CK 0089
High Courts19 Dec 2013Allowed
S.G.V.G. Vidya Vardhak P. Trust and Principal, M.G.V.C. Arts College Vs Gangappa, Joint Director of Collegiate Education and Commissioner of Collegiate Education for Degree Colleges
Karnataka High Court · (2013) 12 KAR CK 0088
High Courts19 Dec 2013
Smt. Chandramma and Others Vs The State of Karnataka Dept. of Urban Development and Others Lokesha and Tirumalesha Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 KCCR 609
High Courts19 Dec 2013Allowed
Nagendra Prasad K. Vs Sri A.R.S. Kumar and The Karnataka Information Commission
Karnataka High Court · (2013) 12 KAR CK 0086
High Courts19 Dec 2013Disposed Off
Rajasekar Reddy Y. Vs Government of Karnataka and Others
Karnataka High Court · (2013) 12 KAR CK 0085
High Courts19 Dec 2013Disposed Off
M/S. Vasudev Adigas Fast Food (P.) Ltd. Vs The Assistant Commissioner of Commercial Taxes, The Commissioner of Commercial Taxes and The State of Karnataka
Karnataka High Court · (2014) 79 KarLJ 336 : (2014) 69 VST 416
High Courts19 Dec 2013Dismissed
Deepak Kumar P. Shenvi Vs State of Maharashtra and Others
Karnataka High Court · (2014) ILR (Kar) 761 : (2014) 1 KCCR 722
High Courts19 Dec 2013
Larsen and Toubro Limited, ECC Division Vs State of Karnataka and Others
Karnataka High Court · (2014) 44 GST 65 : (2014) 78 KarLJ 283
High Courts19 Dec 2013
Commissioner of Income Tax and Another Vs Sasken Communication Technologies Ltd.
Karnataka High Court · (2014) 265 CTR 540
High Courts19 Dec 2013Allowed
St. Joseph''s Society of Madurai Vs The Deputy Commissioner and Others
Karnataka High Court · (2014) 3 AKR 200 : (2014) 2 KarLJ 623
High Courts18 Dec 2013Dismissed
State of Karnataka Vs K. Narasimhamurthy
Karnataka High Court · (2013) 12 KAR CK 0445