High Courts26 Dec 2013
Fayaza Ahmed Vs Muslim Co-Operative Bank Limited
Karnataka High Court · (2014) 2 BC 625 : (2014) 1 KarLJ 571
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 755 of 2,398
High Courts20 Dec 2013
Abdul Wajid Vs The State of Karnataka
Karnataka High Court · (2014) 3 AKR 455 : (2014) 3 KCCR 2492
High Courts20 Dec 2013Dismissed
Ganesh Shamji Joshi Vs The Land Tribunal
Karnataka High Court · (2014) 1 KCCR 874
High Courts20 Dec 2013Allowed
Thippeswamy and Smt. Nagamma Vs Sri Rangappa
Karnataka High Court · (2014) ILR (Kar) 3266 : (2014) 1 KCCR 776
High Courts20 Dec 2013Allowed
Smt. Sumitra Bai Vs P. Siddesh and Nagaraju
Karnataka High Court · (2014) ILR (Kar) 1311 : (2014) 1 KCCR 850
High Courts20 Dec 2013Disposed Off
Sri Shivagond and Others Vs Sri Girimallappa Gowda deady by LRs.
Karnataka High Court · (2014) 1 KCCR 659
High Courts20 Dec 2013Dismissed
Sri. Appayachari Vs K. Vadivel and The New India Assurance Company Ltd.
Karnataka High Court · (2014) 3 AKR 113 : (2014) ILR (Kar) 2358
High Courts20 Dec 2013Dismissed
P. Vasanth Kumar Vs State of Karnataka and Another
Karnataka High Court · (2014) 3 AKR 206 : (2014) 2 KarLJ 600
High Courts20 Dec 2013
R. Annadanappa and Another Vs State of Karnataka and Others
Karnataka High Court · (2014) 3 AKR 75 : (2014) 2 KarLJ 437
High Courts20 Dec 2013
Visvesvaraya Technological University Vs Assistant Commissioner of Income Tax
Karnataka High Court · (2014) 267 CTR 40 : (2014) 362 ITR 279
High Courts20 Dec 2013Allowed
Sri Y.V. Raghuveer Vs Smt S. Sumana
Karnataka High Court · (2013) 12 KAR CK 0215
High Courts20 Dec 2013Dismissed
N. Shamanna Vs Smt. Ammaiahamma rep. by GPA Holder Sri K. Rama Reddy
Karnataka High Court · (2013) 12 KAR CK 0211
High Courts20 Dec 2013Disposed Off
Padma Dore and Others Vs The State of Karnataka Department of Revenue
Karnataka High Court · (2013) 12 KAR CK 0210
High Courts20 Dec 2013
Official Liquidator of M/s. Star Spin and Twist Machineries Ltd. (in Liqn.) Vs M.J. Mehta and Co. and Karnataka Industrial Areas Development Board IDBI Bank Limited (formerly known as Industrial Development Bank of India Limited and prior to that Industrial Development Bank of India Vs Star Spin and Twist Machineries Limited (in Liqn.)
Karnataka High Court · (2013) 12 KAR CK 0209
High Courts20 Dec 2013Dismissed
Sri Chandraprakash and Others Vs Chowdeshwari Thogajaveera Kshatriya Sangha (Regd.) and Others
Karnataka High Court · (2013) 12 KAR CK 0206
High Courts20 Dec 2013
Sunil Kumar Nirani Vs Vasavadatta Cement and Others
Karnataka High Court · (2014) 1 AKR 524 : (2014) 2 KCCR 1141
High Courts20 Dec 2013Partly Allowed
Manjunath Vs Ranganathagiri and Another
Karnataka High Court · (2014) 1 AKR 526
High Courts20 Dec 2013Partly Allowed
Sri. R.M. Thavamani and Smt. Valarmathi Vs K.M. Mallappa, The New India Assurance Company Limited, G. Senthil Kumar and United India Insurance Company Limited
Karnataka High Court · (2014) 1 AKR 496
High Courts20 Dec 2013Dismissed
N.S. Madan Vs Smt. M. Sahana
Karnataka High Court · AIR 2014 Kar 17 : (2014) 1 AKR 595 : (2014) 2 DMC 339 : (2014) 2 KCCR 1661
High Courts20 Dec 2013Partly Allowed
Eregowda Vs J. Indra Kumar and The Manager, National Insurance Company Limited
Karnataka High Court · (2013) 12 KAR CK 0104