High Courts20 Dec 2013Allowed
Gopi Vs The State of Karnataka Sunil Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0103
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 756 of 2,398
High Courts20 Dec 2013Allowed
Vinoda Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0102
High Courts20 Dec 2013Dismissed
Sri B.R. Raju Vs Smt. C.E. Sulochana
Karnataka High Court · (2013) 12 KAR CK 0101
High Courts20 Dec 2013
Sri. Shyam Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0082
High Courts20 Dec 2013
State of Karnataka Vs K.B. Lakshmana and Venkatesh
Karnataka High Court · (2013) 12 KAR CK 0081
High Courts20 Dec 2013Partly Allowed
Sathisha Vs State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0078
High Courts20 Dec 2013
Sowmyashree Traders Vs State of Karnataka and Others
Karnataka High Court · (2014) 78 KarLJ 154
High Courts20 Dec 2013Dismissed
M.N. Yogesh Vs The Assistant Executive Eng. (Electricity) City Sub-Division, B.E.S.C.O.M. and Another
Karnataka High Court · (2014) 1 AKR 580 : (2014) 2 KCCR 1532
High Courts19 Dec 2013Allowed
G.B. Manjunath Vs The State of Karnataka and Sri T. Vijayakumar
Karnataka High Court · (2013) 12 KAR CK 0512
High Courts19 Dec 2013Allowed
Sri C. Nagaraja and Others Vs State of Karnataka and Others State of Karnataka Vs R. Channe Gowda and Others
Karnataka High Court · (2013) 12 KAR CK 0511
High Courts19 Dec 2013Allowed
State Bank of India Vs The Karnataka Housing Board and Others
Karnataka High Court · (2013) 12 KAR CK 0510
High Courts19 Dec 2013Dismissed
Manmatayya Vs Shivakumar Manmatayya
Karnataka High Court · (2013) 12 KAR CK 0509
High Courts19 Dec 2013Dismissed
Dr. S. Geetha Vs Dr. Surendran Doraiswamy (now known as Dr. D.S.A. Suridher)
Karnataka High Court · (2013) 12 KAR CK 0508
High Courts19 Dec 2013Partly Allowed
R. Jagadish, R. Laxmidevi Vs Kotesh Gouda and The Divisional Manager Oriental Insurance Co. Ltd.
Karnataka High Court · (2014) 1 AKR 497
High Courts19 Dec 2013Allowed
Dinesh G. Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0506
High Courts19 Dec 2013Allowed
Sampangi @ Arun Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0505
High Courts19 Dec 2013Allowed
Deepu, Sri Mallikarjuna and Sri Siddalingaiah Vs State and Govinde Gowda
Karnataka High Court · (2013) 12 KAR CK 0504
High Courts19 Dec 2013Allowed
M/s. Shet and Co. Vs Sri Mohandas
Karnataka High Court · (2013) 12 KAR CK 0503
High Courts19 Dec 2013Partly Allowed
Vijayalakshmi Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0497
High Courts19 Dec 2013
Smt. Kamala Shedthi and Another Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 KarLJ 562