High Courts02 Jan 2014
Commissioner of Income Tax, Central Circle Vs Rewdale Precision Tools (P.) Ltd.
Karnataka High Court · (2014) 222 TAXMAN 229
Income Tax Act, 1961 — Section 10B, 263
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 754 of 2,398
High Courts02 Jan 2014Dismissed
State of Karnataka, The Sub Inspector of Police Vs Nagesha and Others
Karnataka High Court · (2014) 4 Crimes 300 : (2014) 5 KarLJ 50
Penal Code, 1860 (IPC) - Section 143 147 148 149 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x) 3(1)(xi)
High Courts02 Jan 2014Disposed Off
Shashidhara Vs Banappa, The Branch Manager, The Oriental Insurance Co. Ltd., Subbarao and H.S. Gopala
Karnataka High Court · (2014) 01 KAR CK 0073
High Courts02 Jan 2014Partly Allowed
Sri Ramkumar and Smt. Shailaja Vs State of Karnataka
Karnataka High Court · (2014) 01 KAR CK 0070
Penal Code, 1860 (IPC) - Section 307 324 326 34 504
High Courts02 Jan 2014Dismissed
Shekara Vs State
Karnataka High Court · (2014) 3 Crimes 533 : (2014) 4 KarLJ 471 : (2014) 4 KCCR 3433
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 143, 149, 366-A, 376, 376(2)(g)Protection of Children from Sexual Offences Act, 2012 — Section 12, 17, 18, 21(1), 21(2)
High Courts02 Jan 2014
United India Insurance Co. Ltd. Vs Smt. D. Shamala and Others Smt. D. Shamala and N. Akash, Since minor rep. by natural Guardian and Mother Vs Bhagyalakshmi, J., Since deceased and rep. by Administrator and Others
Karnataka High Court · (2014) 01 KAR CK 0066
High Courts02 Jan 2014Dismissed
Smt. Fathima Bi, Since deceased represented by her L.Rs. and Others Vs Mr. Najeebulla Khan, Mr. Hidayathulla Khan and Mr. Hefeezulla Khan
Karnataka High Court · (2014) 01 KAR CK 0065
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 6Evidence Act, 1872 - Section 58
High Courts02 Jan 2014Dismissed
Mr. Mirza Habib Aga Vs Karnataka State Board of Wakf
Karnataka High Court · (2014) 01 KAR CK 0064
Waqf Act, 1995 - Section 54(1)
High Courts02 Jan 2014
Smt. Ganapamma, Smt. Nagarathna, Manjappa and Annappa Vs Smt. Kamala and Smt. Devi
Karnataka High Court · (2014) 01 KAR CK 0060
High Courts02 Jan 2014Dismissed
M/s. Uttam Distilleries Ltd. and M/s. Uttam Sugar Mills Ltd. Vs The Directorate of Sugar Government of India and Others
Karnataka High Court · (2014) 2 KarLJ 114
High Courts27 Dec 2013
Sri Venkataramegowda R.K. Vs Election Officer, Rajya Vakkaligara Sangha (R), Deputy Registrar of Co-operatives, Election Officer, Rajya Vakkaligara Sangha and Rajya Vakkaligara Sangha
Karnataka High Court · (2014) 2 AKR 47 : (2014) 2 KarLJ 578
High Courts27 Dec 2013
Chikke Gowda and Others Vs The Deputy Commissioner, Ramanagaram District and Others
Karnataka High Court · (2014) 1 KarLJ 658
High Courts27 Dec 2013
Shri Basavaraj Walad Vs The State of Karnataka
Karnataka High Court · (2014) ILR (Kar) 3175 : (2014) 1 KCCR 743
High Courts27 Dec 2013Dismissed
M/s. Vasudeva Adiga''s Fast Food Pvt. Ltd. Vs The Union of India, Ministry of Consumer Affairs and Another
Karnataka High Court · (2014) 2 AKR 4 : (2014) 1 KCCR 747
High Courts26 Dec 2013Allowed
Mr. Deepak Krishnappa, Director of Metrocorp Infrastructure Ltd., Mrs. Sushma Anandu Vs Pramerica ASPF-II Cyrus Holding Ltd. and State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0403
High Courts26 Dec 2013Allowed
Sri. Bhagavan Kantharaj Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0402
High Courts26 Dec 2013Disposed Off
Basavalingaiah and Others Vs The Assistant Registrar of Co-operative Societies, Doddagangavadi Vyavasaya Seva Sahakara Sangha Niyamitha Doddagangavadi, The Deputy Registrar of Co-operative Societies and Doddagangavadi Vyavasaya Seva Sahakara Sangha Niyamitha Doddagangavadi
Karnataka High Court · (2013) 12 KAR CK 0229
Karnataka Co-operative Societies Act, 1959 — Section 27(2)(a)
High Courts26 Dec 2013
Chandraiah, Smt. Sudha, Veereshi and Rudresh Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0228
High Courts26 Dec 2013
B. Umesh and Another Vs Sri Vinayaka Seva Samithi (Regd.) and Another
Karnataka High Court · (2014) 1 KarLJ 557