High Courts17 Dec 2013Allowed
N. Choma Naika @ Chomanna, Sundra and Rohith Vs The State of Karnataka
Karnataka High Court · (2013) 12 KAR CK 0406
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 760 of 2,398
High Courts17 Dec 2013Allowed
In Re: Prion PLM and IT Services (India) Private Limited
Karnataka High Court · (2013) 12 KAR CK 0405
High Courts17 Dec 2013Allowed
Sri T. Konappa Reddy Vs The State of Karnataka and Sri N.K. Narasimha Iyengar
Karnataka High Court · (2013) 12 KAR CK 0331
High Courts17 Dec 2013Dismissed
Shree Renuka Sugars Limited Vs Praj Industries Limited
Karnataka High Court · (2013) 12 KAR CK 0330
High Courts17 Dec 2013Allowed
Mr. Cheluvaraj C.C. Vs Karnataka State Road Transport Corporation
Karnataka High Court · (2013) 12 KAR CK 0329
High Courts17 Dec 2013Dismissed
Sri Parera Venugopal Vs Smt. P.B. Rukmini
Karnataka High Court · (2013) 12 KAR CK 0328
High Courts17 Dec 2013
Bajaj Allianz General Insurance Co. Ltd. Vs H. Siddegowda, Smt. Shanthamma, Noorulla Moin and M. Manjunath H. Siddegowda and Smt. Shanthamma Vs Bajaj Allianz General Insurance Company Ltd., Noorulla Moin and M. Manjunath
Karnataka High Court · (2013) 12 KAR CK 0326
High Courts17 Dec 2013Dismissed
Shabana Begum and Others Vs The Special Land Acquisition Officer, KIADB, The Deputy Commissioner, Gulbarga and The E.M. KIADB
Karnataka High Court · (2013) 12 KAR CK 0322
High Courts17 Dec 2013
Smt. Chitra S., Puneeth Kumar P.S., Akash S. and Smt. Parvathamma Vs Pramod Simha J. and M/s. Tata A.I.G. Gen. Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0295
High Courts17 Dec 2013Dismissed
Dr. S. Divakar Vs Union of India, Ministry of Science and Technology and Central Food Technological Research Institute (CFTRI)
Karnataka High Court · (2013) 12 KAR CK 0155
High Courts17 Dec 2013Dismissed
Smt. Padma Ramachandrappa by Her Power of Attorney Holder Vs Dr. G. Ramachandrappa and Smt. Sujatha Alias Sushila
Karnataka High Court · (2013) 12 KAR CK 0149
High Courts17 Dec 2013Partly Allowed
The Divisional Manager, Oriental Insurance Co. Ltd. Vs Smt. Bhimabai, Basavaraj, Vijay and Sri Chinna Hussain Peera N.
Karnataka High Court · (2013) 12 KAR CK 0148
High Courts17 Dec 2013Dismissed
Smt. V. Sharada Vs Bangalore Development Authority
Karnataka High Court · (2013) 12 KAR CK 0147
High Courts17 Dec 2013Dismissed
Mr. P.R. Rajesh Vs State
Karnataka High Court · (2013) 12 KAR CK 0145
High Courts17 Dec 2013Partly Allowed
Sri. Brihaspathy Sarkar @ E.R. Gurusarkar Vs M.B. Ajit, Ms. M.B. Shilpa and United India Insurance Co. Ltd.
Karnataka High Court · (2013) 12 KAR CK 0143
High Courts17 Dec 2013Partly Allowed
Dharmanna, Prashant, Nagaraj and Mahesh Vs State
Karnataka High Court · (2013) 12 KAR CK 0077
High Courts17 Dec 2013Dismissed
The Divisional Manager, United India Insurance Co. Ltd. Vs Eashwaramma and Others
Karnataka High Court · (2013) 12 KAR CK 0076