High Courts27 Jan 2025Allowed

D K Ramakrishna Vs Ramalingaiah

Karnataka High Court · (2025) 01 KAR CK 1651

Code Of Criminal Procedure, 1973 - Section 438Indian Penal Code, 1860 - Section 34, 406, 420, 447, 506
High Courts23 Jan 2025Dismissed

M Chandru Vs Anjana Murthy

Karnataka High Court · (2025) 01 KAR CK 1641

Income Tax Act, 1961 - Section 142(1), 144, 147, 148, 148A(b), 148A(d), 159, 159(2)(a), 159(2)(b), 159(2)(c), 159(2)(d)