High Courts18 Feb 2025Disposed Of
V. Ravikumar Vs Yogannegowda
Karnataka High Court · (2025) 02 KAR CK 0904
COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 73 of 2,399
High Courts18 Feb 2025Dismissed
D.K. Jayanna Vs Manjegowda
Karnataka High Court · (2025) 02 KAR CK 0900
High Courts18 Feb 2025
Manjunatha Builders Vs I.C. Gopinath
Karnataka High Court · (2025) 02 KAR CK 0894
High Courts18 Feb 2025Dismissed
Pradeep Kumar & Ors. Vs State Of Karnataka Represented By Learned State Public Prosecutor High Court Bildings Bengaluru - 560001 & Ors.
Karnataka High Court · (2025) 02 KAR CK 0892
Karnataka Protection Of Interest Of Depositors In Financial Establishments Act, 2004 - Section 16
High Courts14 Feb 2025Allowed
Ransom Anselm Murray Vs M/S Union Of India Through Secretary To The Govt. Of India, Ministry Of External Affairs, South Block, New Delhi - 110001 & Ors.
Karnataka High Court · (2025) 02 KAR CK 0886
Indian Penal Code, 1860 - Section 302
High Courts14 Feb 2025Allowed
PR. Commissioner Of Income Tax-2 Bmtc Building, Koramangala, Bengaluru & Ors. Vs Canara Bank Rep By Its Director Fm Wing Head Office, 112, J C Road, Bangalore - 560002. Pan No. AAACC6106G
Karnataka High Court · (2025) 02 KAR CK 0883
Customs Act, 1962 - Section 132, 133, 135, 135A, 136Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483
High Courts13 Feb 2025Dismissed
Brigade Enterprises Limited Vs Aqil Pasha & Ors.
Karnataka High Court · (2025) 02 KAR CK 0878
High Courts12 Feb 2025Partly Allowed
Bhawani Anand Vs B.J. Vikas Kumar
Karnataka High Court · (2025) 02 KAR CK 0879
Indian Penal Code, 1860 - Section 34, 302
High Courts11 Feb 2025Disposed Of
M D Irfan Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 02 KAR CK 0872
High Courts11 Feb 2025Disposed Of
G R Girish S/O G A Raju Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 02 KAR CK 0871
High Courts10 Feb 2025Partly Allowed
R V Mohan Reddy Vs Chairman, Karnataka Grameena Bank Head Office P.B.No.55, Sangankal Road, Gandhinagar, Bellary - 583103
Karnataka High Court · (2025) 02 KAR CK 0876
Constitution Of India, 1949 - Article 227
High Courts10 Feb 2025Disposed Of
Dr. M. Shushruth & Ors. Vs State Of Karnataka Department Of Medical Education And Health And Family Welfare Vikasa Soudha Bengaluru-560001 Represented By Its Secretary & Ors
Karnataka High Court · (2025) 02 KAR CK 0870
Karnataka Selection Of Candidates For Admission To Government Seats In Professional Educational Institutions (Regulations Of Admission And Determination Of Fee) Act, 2006 - Section 9
High Courts07 Feb 2025Allowed
Shashil G.Namoshi & Ors. Vs State Of Karnataka By Station Bazar Police Station Gulbarga Represented By Spp High Court Of Karnataka Bengaluru - 560001 & Ors
Karnataka High Court · (2025) 02 KAR CK 0869
Indian Penal Code, 1860 - Section 34, 120B, 406, 415, 419, 420, 468, 471Code Of Criminal Procedure, 1973 - Section 155(2), 156(1), 156(3), 482Bharatiya Nyaya Sanhita, 2023 - Section 190, 238, 324(4)
High Courts07 Feb 2025Allowed
Raghavendra @ Raju S/O. Vasantrao Desai & Ors. Vs State Of Karnataka
Karnataka High Court · (2025) 02 KAR CK 0867
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 34, 406, 417, 420, 465, 468, 471, 504, 506
High Courts07 Feb 2025Disposed Of
Veeramarannaswamy Devara Jeernoddara Kattada Seva Samithi Vs State Of Karnataka & Ors
Karnataka High Court · (2025) 02 KAR CK 0863
High Courts07 Feb 2025Allowed
B.S. Yeddyurappa Vs Criminal Investigation Department (Cid) Carlton House, Palace Road Bengaluru - 560001 Represented By Its State Public Prosecutor High Court Of Karnataka & Ors
Karnataka High Court · (2025) 02 KAR CK 0862
Protection Of Children From Sexual Offences Act, 2012 - Section 8Indian Penal Code, 1860 - Section 354ACode Of Criminal Procedure, 1973 - Section 41A, 438
High Courts07 Feb 2025Allowed
Rahul S.N. @ Rahul Shetty S/O Narayana C Vs State By Varthur Police Station, Bengaluru District, Rep. By State Public Prosecutor, High Court Of Karnataka, Bengaluru - 560001 & Ors
Karnataka High Court · (2025) 02 KAR CK 0861
Information Technology Act, 2008 - Section 66, 66(EBharatiya Nyaya Sanhita, 2023 - Section 64, 318(2), 318(4)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 359, 528
High Courts05 Feb 2025Allowed
Venugopal.G.Rao Vs M/S. Excel Radiators Private Limited & Ors
Karnataka High Court · (2025) 02 KAR CK 0860
Arbitration And Conciliation Act, 1996 - Section 36
High Courts05 Feb 2025Allowed
Channappa & Ors. Vs Deputy Commissioner, Tumakuru District, Tumakuru -572101 & Ors
Karnataka High Court · (2025) 02 KAR CK 0856