Karnataka Entertainment Tax Act, 1958 - Section 2, 3, 3(1), 4GUttar Pradesh Sales Tax Act, 1948 - Section 3DKarnataka Entertainment Tax Act, 1958 - Section 8F

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High Courts28 Feb 2025Allowed

Basavaprabhu Patil Vs Mahadevappa

Karnataka High Court · (2025) 02 KAR CK 0916

Code Of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 34, 120B, 201, 302, 364

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High Courts28 Feb 2025Allowed

Poojitha J Vs State Of Karnataka Represented By Home Secretary Vidhana Soudha Bengaluru-560001 & Ors.

Karnataka High Court · (2025) 02 KAR CK 0912

Negotiable Instruments Act, 1881 - Section 138

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High Courts28 Feb 2025Dismissed

Income Tax Department By Its Income Tax Officer, Ward No. 7(2)(1) BMTC Building, 80 Feet Road, 6th Block Koramangala Bangalore - 560095 Vs Bhaskara Subramanyam Jayashree

Karnataka High Court · (2025) 02 KAR CK 0911

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High Courts27 Feb 2025Partly Allowed

Ajay S/O. Tippanna Hanchinamani Vs State Of Karnataka & Ors.

Karnataka High Court · (2025) 02 KAR CK 0915

Indian Penal Code, 1860 - Section 320Prisons Act, 1894 - Section 643

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High Courts25 Feb 2025Allowed

Doddavva Kambale @ Shedbal Vs State Of Karnataka

Karnataka High Court · (2025) 02 KAR CK 0910

Scheduled Castes & Scheduled Tribes (Prevention Of Atrocities) Act, 1989 - Section 3(1)(r), 3(1)(s), 18

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High Courts25 Feb 2025Dismissed

Mahalakshmi Vs Deputy Commissioner Mandya District, Mandya 571401 & Ors.

Karnataka High Court · (2025) 02 KAR CK 0906

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High Courts24 Feb 2025Dismissed

Manoj Gupta Vs State Of Karnataka & Ors.

Karnataka High Court · (2025) 02 KAR CK 0909

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High Courts24 Feb 2025Dismissed

Rashtriya Suraksha Janandolan & Ors. Vs Commissioner Of Police Mysore Mysore District Karnataka -570010 & Ors.

Karnataka High Court · (2025) 02 KAR CK 0908

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High Courts24 Feb 2025Dismissed

V Ananda Kumar Vs T Thippeswamy

Karnataka High Court · (2025) 02 KAR CK 0907

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High Courts20 Feb 2025Dismissed

Dish Tv India Limited (Formerly Known As M/S Asc Enterprises Ltd.) Vs Joint Commissioner Of Commercial Taxes (Appeals)-3, Shantinagar, Bangalore - 560027 & Ors.

Karnataka High Court · (2025) 02 KAR CK 0899

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High Courts19 Feb 2025Disposed Of

Chandravva Mayappa Pujeri & Ors. Vs State Of Karnataka

Karnataka High Court · (2025) 02 KAR CK 0903

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High Courts19 Feb 2025Dismissed

Anil S/O. Yamanappa Sanadi & Ors. Vs State Of Karnataka By S.P.P., High Court Of Karnataka, Dharwad, Through Harugeri P.S

Karnataka High Court · (2025) 02 KAR CK 0898

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High Courts19 Feb 2025Allowed

Afiya Mulla D/O. Bashir Ahmed Mulla Vs State Of Karnataka, Home Department & Ors.

Karnataka High Court · (2025) 02 KAR CK 0897

Negotiable Instruments Act, 1881 - Section 138Code Of Criminal Procedure, 1973 - Section 313

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High Courts19 Feb 2025Disposed Of

Sujatha Medar W/O. Gudappa Vs State Of Karnataka & Ors.

Karnataka High Court · (2025) 02 KAR CK 0896

Constitution Of India, 1949 - Article 226, 227

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