Code Of Civil Procedure, 1908 - Section 92, 148, 151Code Of Civil Procedure, 1908 - Order 39 Rule 1, Order 39 Rule 2Constitution Of India, 1949 - Article 227

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High Courts28 Mar 2025

Anjani S/O. Mallesh Naik Vs Rama S/O. Adappa Ghadi

Karnataka High Court · (2025) 03 KAR CK 0530

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High Courts28 Mar 2025Partly Allowed

Anjani S/O. Mallesh Naik Vs Srishail S/O. Basavanneppa Uppin

Karnataka High Court · (2025) 03 KAR CK 0529

Protection Of Children From Sexual Offences Act, 2012 - Section 6

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High Courts28 Mar 2025Allowed

Vinayak @ Kiran & Ors. Vs State Of Karnataka Old Hubballi Police Station, Hubballi, Dist. Dharwad

Karnataka High Court · (2025) 03 KAR CK 0526

Indian Penal Code, 1860 - Section 34, 114, 376(2)(n), 417, 420Code Of Criminal Procedure, 1973 - Section 439

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High Courts28 Mar 2025Partly Allowed

Lavanya S Vs Janatha Education Society Dr. Rajkumar Road, Next To Orion Mall, Rajajinagar, Ii Stage, Bengaluru-560055 Rep By Secretary H.G Balagopal & Ors.

Karnataka High Court · (2025) 03 KAR CK 0524

Indian Penal Code, 1860 - Section 120(B), 149, 302, 323, 324, 506

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High Courts28 Mar 2025Allowed

M/S Sree Balaji Pakaging Industry Vs Union Of India Represented By Its Secretary, Ministry Of Finance, Department Of Revenue, North Block, Rashtrapati Bhawan, Defence Head Quarters, New Delhi- 110001 & Ors.

Karnataka High Court · (2025) 03 KAR CK 0523

Bharatiya Nyaya Sanhita, 2023 - Section 64(2), 318(2)Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 48(2)Constitution Of India, 1949 - Article 22(1)

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High Courts28 Mar 2025Partly Allowed

Bangalore Rudrappa Vijaykumar Vs Assistant Commissioner Of Central Tax Division -5 Gst West Commissinoerate, Bmtc Bus Stand Complex, First Floor, Banashankari, Bengaluru- 560070 & Ors.

Karnataka High Court · (2025) 03 KAR CK 0522

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High Courts28 Mar 2025Partly Allowed

Mohammed Ameen Mukhtiyar Vs Karnataka State Board Of Auqaf Cunningham Road Bengaluru-560001 By Its Chief Executive Officer & Ors.

Karnataka High Court · (2025) 03 KAR CK 0521

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High Courts28 Mar 2025Dismissed

Mohammed Illiyaz @ Illiyaz Vs State Of Karnataka By Gowribidanur Town Police Station, Chikkaballapura-561208 & Ors.

Karnataka High Court · (2025) 03 KAR CK 0520

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High Courts28 Mar 2025Dismissed

R.H. Munendra & Ors. Vs R.B. Santhosh Kumar, Son Of Bachappa

Karnataka High Court · (2025) 03 KAR CK 0519

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High Courts26 Mar 2025Allowed

Yogesh P M & Ors. Vs State Of Karnataka & Ors.

Karnataka High Court · (2025) 03 KAR CK 0517

Indian Penal Code, 1860 - Section 354A, 354D, 420, 504Passports Act, 1967 - Section 6(2F)

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High Courts26 Mar 2025Allowed

V. Manojkumar Vs Tahsildhar Anekal Taluk Anekal, Bengaluru - 582106 & Ors.

Karnataka High Court · (2025) 03 KAR CK 0516

Indian Penal Code, 1860 - Section 364

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High Courts26 Mar 2025Dismissed

Banu S., W/O.Srinivasa & Ors. Vs Uthorised Officer / Manager M/S. Uco Bank, Jayanagar Branch, No.238/35, 9th Main Road, Jayanagar, Bengaluru - 560011 & Ors.

Karnataka High Court · (2025) 03 KAR CK 0515

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High Courts25 Mar 2025Allowed

Srinivasa @ Kitty @ Cable Kitty Vs State Of Karnataka

Karnataka High Court · (2025) 03 KAR CK 0518

Bharatiya Nyaya Sanhita, 2023 - Section 64Protection Of Children From Sexual Offences Act, 2012 - Section 5(j), 5(l), 6Prohibition Of Child Marriage (Karnataka Amendment) Act, 2016 - Section 9

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High Courts24 Mar 2025Allowed

M/S Shiva Enterprises Vs State Of Karnataka & Ors.

Karnataka High Court · (2025) 03 KAR CK 0514

Indian Penal Code, 1860 - Section 149, 379Karnataka Forest Act, 1963 - Section 86

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High Courts21 Mar 2025Dismissed

Babi Vs Chief Superintendent Prison Central Prison, Shivamogga-577222 & Ors.

Karnataka High Court · (2025) 03 KAR CK 0511

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High Courts20 Mar 2025Dismissed

Gali Anjaneya Swamy Temple Trust Byatarayanapura Mysore Road, Bangalore - 560026. Rep By Convener & Ors. Vs Avalahalli Chandrappa R & Ors.

Karnataka High Court · (2025) 03 KAR CK 0513

Code Of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 279, 304A, 338

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