High Courts13 Jan 2025Dismissed
Kalavathi Vs State Of Karnataka Rep. By IS Secretary Dept Of Home Vidhana Soudha Bengaluru - 560001 & Ors
Karnataka High Court · (2025) 01 KAR CK 1594
Income Tax Act, 1961 - Section 37(1)
COURT ARCHIVE
Karnataka High Court judgments
47,963 judgments · page 77 of 2,399
High Courts10 Jan 2025Dismissed
C.R. Nagesh Vs Prashanth C.V
Karnataka High Court · (2025) 01 KAR CK 1599
High Courts10 Jan 2025Disposed Of
Mohan Kumar S/O Hoovegowda Vs State Of Karnataka
Karnataka High Court · (2025) 01 KAR CK 1595
High Courts10 Jan 2025Dismissed
Shankrappa Ambali Vs State Of Karnataka & Ors
Karnataka High Court · (2025) 01 KAR CK 1590
High Courts10 Jan 2025Dismissed
Shwetha D Rao Vs Girish Ganganagaiah
Karnataka High Court · (2025) 01 KAR CK 1589
High Courts09 Jan 2025Allowed
Jayashankara & Ors. Vs State Of Karnataka
Karnataka High Court · (2025) 01 KAR CK 1592
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 2(ha), 13(4), 17, 18, 18(1)
High Courts06 Jan 2025Dismissed
Praveen @ Hitachi Vs State Of Karnataka & Ors.
Karnataka High Court · (2025) 01 KAR CK 1583
High Courts06 Jan 2025Dismissed
State Of Karnataka By East Police Station Mangalore Vs Mustak Ahamed & Ors.
Karnataka High Court · (2025) 01 KAR CK 1582
High Courts31 Dec 2024Disposed Of
Thimmarayaswamy C N Vs State Of Karnataka Represented By Its Secretary, Department Of Commerce And Industry, M S Building, Dr Ambedkar Road, Bengaluru - 560001 & Ors.
Karnataka High Court · (2024) 12 KAR CK 1229
High Courts31 Dec 2024Disposed Of
Kuppuswamy Vs Bruhat Bengaluru Mahanagara Palike Bbmp Head Office, Corporation Circle, Hudson Circle, Bengaluru - 560002, Represented By Its Commissioner & Ors.
Karnataka High Court · (2024) 12 KAR CK 1228
Karnataka Municipal Corporation Act, 1976 - Section 321
High Courts31 Dec 2024Disposed Of
A.N. Bhanumathi Vs Returning Officer, No. 2754, Kodlipet Primary Agricultural Credit Co-Operative Society, Kodlipet, Somwarpet Taluk, Kodagu District-571231 & Ors.
Karnataka High Court · (2024) 12 KAR CK 1227
High Courts31 Dec 2024Allowed
Malleshwaram Co-Operative Bank Ltd. Vs Venkatakumaraswamy P S/O Ramaiah P & Ors.
Karnataka High Court · (2024) 12 KAR CK 1225
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 14(2)
High Courts31 Dec 2024Allowed
Madhu D.M Vs State Of Karnataka By Mudigere Police Station, Chikkamagaluru - 577550 & Ors.
Karnataka High Court · (2024) 12 KAR CK 1224
Indian Penal Code, 1860 - Section 336, 342, 376(3)Protection Of Children From Sexual Offences Act, 2012 - Section 4
High Courts31 Dec 2024Disposed Of
H.N. Ramaprasad Vs President The Hebbar Sreevaishnava Sabha No.22, Seshadri Road, Palace Road, Bangalore - 560009 & Ors.
Karnataka High Court · (2024) 12 KAR CK 1223
High Courts31 Dec 2024Disposed Of
Vasantha B.R Vs Ramegowda & Ors.
Karnataka High Court · (2024) 12 KAR CK 1232
Securitization And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 - Section 13(2), 13(3)
High Courts31 Dec 2024Disposed Of
Basavaraja & Ors. Vs Principal Secretary Department Of Revenue Government Of Karnataka M.S. Building Bangalore-560001 & Ors.
Karnataka High Court · (2024) 12 KAR CK 1230
High Courts31 Dec 2024Disposed Of
M/S. Apkon Ventures Private Limited @APPELLANT @Hash Additional Commissioner Of Central Tax, Bengaluru North West Commissionerate, II Floor, Shivajinagar, Bengaluru - 560001 & Ors. @RESPONDENT
Karnataka High Court · (2024) 12 KAR CK 1218
High Courts30 Dec 2024Allowed
Khaleel @ Ibrahim Khaleel @APPELLANT @Hash State Of Karnataka @RESPONDENT
Karnataka High Court · (2024) 12 KAR CK 1222
High Courts30 Dec 2024Allowed
Dr. T.P. Lathamani & Others @APPELLANT @Hash State Of Karnataka By SHO @RESPONDENT
Karnataka High Court · (2024) 12 KAR CK 1221
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Code Of Criminal Procedure, 1973 - Section 438Indian Penal Code, 1860 - Section 34, 406, 420, 504, 506
High Courts30 Dec 2024Allowed
Chandrashekara Naik K.V @APPELLANT @Hash State Of Karnataka By Banavara Police Station @RESPONDENT
Karnataka High Court · (2024) 12 KAR CK 1220
Bharatiya Nagarika Suraksha Sanhita, 2023 - Section 482Indian Penal Code, 1860 - Section 409