High Courts07 Apr 2014
Dhruvdesh Metasteel Pvt. Ltd. Vs Union of India
Karnataka High Court · (2014) 04 KAR CK 0185
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 700 of 2,398
High Courts07 Apr 2014Dismissed
Bettalinge Gowda Vs T.K. Lokabhiram
Karnataka High Court · (2014) 04 KAR CK 0184
High Courts07 Apr 2014Dismissed
The Secretary for Housing Government of Karnataka Vs Mohiddin Nawaz Khan
Karnataka High Court · (2014) 04 KAR CK 0183
Land Acquisition Act, 1894 — Section 23, 24, 30, 31
High Courts07 Apr 2014Dismissed
A. Ibrahim Khaleel Vs State of Karnataka
Karnataka High Court · (2014) 3 AKR 621 : (2014) ILR 4919
High Courts07 Apr 2014Allowed
T. Kallesh Vs State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0181
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 302, 34, 392
High Courts07 Apr 2014Partly Allowed
Mahadevappa Vs The State
Karnataka High Court · (2014) 04 KAR CK 0180
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 143, 147, 149, 323, 342
High Courts07 Apr 2014Dismissed
Srinivasamurthy K. S. Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0179
Constitution of India, 1950 — Article 14, 226
High Courts07 Apr 2014Allowed
Amogi Vs The State
Karnataka High Court · (2014) 04 KAR CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 26, 27Penal Code, 1860 (IPC) — Section 304, 308
High Courts07 Apr 2014Allowed
R. Jayaram Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 34, 420, 467, 468, 471
High Courts07 Apr 2014
S.N. Chandrappa Vs Karnataka Power Transmission Corporation
Karnataka High Court · (2014) 04 KAR CK 0112
Constitution of India, 1950 — Article 226
High Courts07 Apr 2014Partly Allowed
C. Krishnamurthy Vs Nagadevi
Karnataka High Court · (2014) 04 KAR CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 127, 311
High Courts07 Apr 2014Partly Allowed
Subharshini Vs K.J. Chikkajavarappa
Karnataka High Court · (2014) 04 KAR CK 0089
High Courts07 Apr 2014
CDR. K.A. Uthappa Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0087
Karnataka Land Revenue Act, 1964 — Section 128, 129
High Courts07 Apr 2014Allowed
K.E. Prabhu Vs State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0086
Civil Procedure Code, 1908 (CPC) — Section 89Hindu Marriage Act, 1955 — Section 1(a), 13(1)Penal Code, 1860 (IPC) — Section 498-A, 506
High Courts07 Apr 2014Allowed
K.B. Geetha Vs State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0085
High Courts07 Apr 2014Dismissed
Devoji Rao Vs The Tumkur Co-Operative Milk Producers Societies Union Ltd.
Karnataka High Court · (2014) 04 KAR CK 0084
Karnataka Co-operative Societies Act, 1959 — Section 70
High Courts07 Apr 2014Partly Allowed
Lakshmana Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 294, 401Motor Vehicles Act, 1988 — Section 187Penal Code, 1860 (IPC) — Section 304A, 338
High Courts07 Apr 2014Dismissed
Veeresh B.M. Vs Hemalatha A.M.S.
Karnataka High Court · (2014) 04 KAR CK 0078
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts07 Apr 2014Dismissed
Ramesh Vs Venkavva
Karnataka High Court · (2014) 04 KAR CK 0046
Karnataka Rent Act, 1999 — Section 27(2)(a)