High Courts04 Apr 2014
Syed Asmat Jan Vs V. Krishna
Karnataka High Court · (2014) 6 KarLJ 479
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 702 of 2,398
High Courts04 Apr 2014
C. Krishnappa Vs State by CBI
Karnataka High Court · (2015) 1 AKR 286 : (2014) 4 KarLJ 581
Central Excises and Salt Act, 1944 — Section 11, 11A, 11A(1), 11ACCriminal Procedure Code, 1973 (CrPC) — Section 397, 401Foreign Exchange Regulation Act, 1973 — Section 51, 56
High Courts04 Apr 2014
D.K. Devendra Vs Venkatesh H.
Karnataka High Court · (2015) 1 BC 362 : (2014) 5 KarLJ 411
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts04 Apr 2014
M. Krishnamurthy Vs The Enquiry Officer
Karnataka High Court · (2014) 5 KarLJ 184
Karnataka Land Revenue Act, 1964 — Section 140, 140(2), 46, 49
High Courts04 Apr 2014
K.V. Jayaprakash Vs Rathnamma
Karnataka High Court · (2014) 4 KCCR 3475
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 10Transfer of Property Act, 1882 — Section 54
High Courts04 Apr 2014Dismissed
National Highways Authority of India Vs Venkatachalapathi
Karnataka High Court · (2014) 5 KarLJ 74
Arbitration and Conciliation Act, 1996 — Section 34(2)National Highways Act, 1956 — Section 3-G
High Courts04 Apr 2014
Oriental Insurance Company Limited Vs Shankarappa
Karnataka High Court · (2014) 6 KarLJ 123
Workmens Compensation Act, 1923 — Section 22, 4(1)(c)(ii)
High Courts04 Apr 2014
Venkatarama Vs K. Sangeetha Giridhar
Karnataka High Court · (2014) 4 KarLJ 620
Civil Procedure Code, 1908 (CPC) — Section 89
High Courts03 Apr 2014Allowed
Ranebennur College of Nursing and Others Vs The Registrar, Rajiv Gandhi University of Health Sciences and State of Karnataka Department of Medical Education
Karnataka High Court · (2014) 04 KAR CK 0224
High Courts03 Apr 2014Allowed
Hina College of Nursing and Others Vs The Registrar, Rajiv Gandhi University of Health Sciences and State of Karnataka Department of Medical Education
Karnataka High Court · (2014) 04 KAR CK 0209
High Courts03 Apr 2014Allowed
B. Devaraj Rao Vs The Zilla Dharmika Parishath
Karnataka High Court · (2014) 04 KAR CK 0208
High Courts03 Apr 2014Allowed
Sri. Anand Kumar @ Anand Vs State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0206
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 326, 34, 419, 420
High Courts03 Apr 2014
Century College of Nursing and Others Vs The Registrar Rajiv Gandhi University of Health Sciences and State of Karnataka Department of Medical Education
Karnataka High Court · (2014) 04 KAR CK 0205
High Courts03 Apr 2014
TVS Motors Company Limited Vs State of Karnataka
Karnataka High Court · (2014) 79 KarLJ 371
Karnataka Value Added Tax Act, 2003 — Section 2(29), 2(6), 2(6)(b), 2(d)(ii), 39(1)
High Courts03 Apr 2014
Lakshmamma Vs The Divisional Railway Manager
Karnataka High Court · (2014) 6 KarLJ 450
High Courts03 Apr 2014Dismissed
M/s. Shriram Investments Ltd. Vs Mr. K. Mohammed
Karnataka High Court · (2014) 04 KAR CK 0119
Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts03 Apr 2014Allowed
Miss. Srinija Dasari and Miss. Patel Mansi Suresh Bhai and Others etc. etc. Vs Rajiv Gandhi University of Health Sciences, The Oxford Dental College and The State of Karnataka and Others
Karnataka High Court · (2014) 04 KAR CK 0110
High Courts03 Apr 2014Allowed
Bapuji Education Society and Bapuji Polytechnic College Vs The State of Karnataka HMS Education Trust (r) Vs The State of Karnataka
Karnataka High Court · (2014) 3 AKR 774 : (2014) 3 KCCR 1906
Constitution of India, 1950 — Article 19(1)(g), 25, 26, 29(1), 30
High Courts03 Apr 2014Allowed
Registrar General, High Court of Karnataka Vs Department of Law Justice and Human Rights and Others S.N. Kempagoudar and Others Vs Department of Law Justice and Human Rights and Others
Karnataka High Court · (2014) 3 AKR 471 : (2014) ILR 3571 : (2014) 3 KCCR 1918
Constitution of India, 1950 — Article 14, 142, 16, 223, 226