High Courts07 Apr 2014Dismissed
Nagalakshmi H.P. Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0245
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 698 of 2,398
High Courts07 Apr 2014Dismissed
Ananda Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0244
Constitution of India, 1950 — Article 14, 226
High Courts07 Apr 2014Dismissed
Mahadeva M.N. Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0243
Constitution of India, 1950 — Article 14, 226
High Courts07 Apr 2014Dismissed
G.S. Manjunath Vs G.S. Narayana
Karnataka High Court · (2014) 04 KAR CK 0242
High Courts07 Apr 2014
S.B. Ramesh Vs A.G. Suresh, Mallaiah and M/s. New India Insurance Co. Ltd.
Karnataka High Court · (2015) 1 ACC 665 : (2015) ACJ 126 : (2014) 2 AKR 706 : (2015) 1 AnWR 921 : (2014) ILR 4318
Motor Vehicles Act, 1988 — Section 166
High Courts07 Apr 2014Partly Allowed
Sudheer Sriram Vs The Joint Secretary (PSP and CPO)
Karnataka High Court · (2014) 04 KAR CK 0238
High Courts07 Apr 2014Dismissed
H. Chandrashekara Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0237
Constitution of India, 1950 — Article 14, 226
High Courts07 Apr 2014Disposed Off
Nagaraja Vs The Chief Secretary, State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0236
High Courts07 Apr 2014
H.S. Rudrappa Vs Basavarajappa S.
Karnataka High Court · (2014) 04 KAR CK 0235
Motor Vehicles Act, 1988 — Section 166
High Courts07 Apr 2014Dismissed
A.K. Sneha Kumari Vs The Authorised Officer, CITY Bank
Karnataka High Court · (2014) 04 KAR CK 0234
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(4)
High Courts07 Apr 2014Allowed
M. Raja Vs State
Karnataka High Court · (2014) 04 KAR CK 0233
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts07 Apr 2014
Ningaraju Vs State
Karnataka High Court · (2014) 04 KAR CK 0232
Penal Code, 1860 (IPC) — Section 114, 302, 307, 324, 34
High Courts07 Apr 2014Dismissed
G.B. Siddesh Vs Gowramma
Karnataka High Court · (2014) 04 KAR CK 0231
Hindu Succession Act, 1956 — Section 8
High Courts07 Apr 2014
Bangalore Metropolitan Transport Corporation Vs V.M. Sasidaran V.M. Sasidharan Vs The Managing Director, BMTC
Karnataka High Court · (2014) 04 KAR CK 0230
Motor Vehicles Act, 1988 — Section 166
High Courts07 Apr 2014
Annapurna Vs Sadiq Abdul Rasid National Insurance Co. Ltd. Vs Renuka
Karnataka High Court · (2014) 04 KAR CK 0229
Motor Vehicles Act, 1988 — Section 147, 163-A, 166Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338Workmens Compensation Act, 1923 — Section 3(1)(b)
High Courts07 Apr 2014Allowed
Gopi Vs The State
Karnataka High Court · (2014) 04 KAR CK 0228
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts07 Apr 2014
Vikram B. Mittadhar Vs Ananthalakshmi
Karnataka High Court · (2014) 04 KAR CK 0227
Limitation Act, 1963 — Section 5Protection of Women From Domestic Violence Act, 2005 — Section 12, 29, 29(3)
High Courts07 Apr 2014Dismissed
Arvind Vs Dhondi
Karnataka High Court · (2014) 04 KAR CK 0221
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts07 Apr 2014Partly Allowed
Manju Vs V.H. Devaraj
Karnataka High Court · (2014) 04 KAR CK 0220
High Courts07 Apr 2014Dismissed
S.G. Mallikarjuna Vs Asha
Karnataka High Court · (2014) 04 KAR CK 0219
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 482