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Karnataka High Court judgments

47,955 judgments · page 697 of 2,398

High Courts09 Apr 2014Dismissed

Doddanayaka, Subbanayaka and Maramma Vs State of Karnataka

Karnataka High Court · (2014) 3 Crimes 528 : (2014) 3 DMC 337 : (2014) ILR 2727 : (2014) 4 KarLJ 376 : (2014) 2 KCCR 1781

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 307, 34, 498A
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High Courts08 Apr 2014

Chanabasanagouda Vs Umeshgouda

Karnataka High Court · (2014) 4 AKR 214

Civil Procedure Code, 1908 (CPC) — Section 100, 96Evidence Act, 1872 — Section 17Transfer of Property Act, 1882 — Section 58(c)
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High Courts08 Apr 2014

Chanabasangouda Vs Umeshgouda

Karnataka High Court · (2014) ILR 4155

Civil Procedure Code, 1908 (CPC) — Section 100, 96Evidence Act, 1872 — Section 17Transfer of Property Act, 1882 — Section 58(c)
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High Courts07 Apr 2014Dismissed

T. Suresh Vs Chakrapani

Karnataka High Court · (2014) 04 KAR CK 0254

Civil Procedure Code, 1908 (CPC) — Section 100, 96Specific Relief Act, 1963 — Section 20(2)
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