High Courts07 Apr 2014Allowed
Channegowda College of Nursing Vs The Registrar
Karnataka High Court · (2014) 04 KAR CK 0218
COURT ARCHIVE
Karnataka High Court judgments
47,955 judgments · page 699 of 2,398
High Courts07 Apr 2014Dismissed
K.W. Chinnappa Vs K.P. Ponnappa
Karnataka High Court · (2014) 04 KAR CK 0217
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A
High Courts07 Apr 2014Disposed Off
P. Venkatratnaya Vs The Managing Director, KPCL
Karnataka High Court · (2014) 04 KAR CK 0216
High Courts07 Apr 2014Dismissed
Krishnappa Vs Govindappa Naidu
Karnataka High Court · (2014) 04 KAR CK 0215
High Courts07 Apr 2014Dismissed
Earachikkappa Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0214
Constitution of India, 1950 — Article 14, 226
High Courts07 Apr 2014Dismissed
Sharanappa U.G. Vs The Principal Secretary Department of Higher Education
Karnataka High Court · (2014) 04 KAR CK 0213
Constitution of India, 1950 — Article 14, 226
High Courts07 Apr 2014Partly Allowed
Manjunath Vs B.T. Laxminarayana
Karnataka High Court · (2014) 04 KAR CK 0212
High Courts07 Apr 2014Allowed
Kumari Renuka Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0211
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts07 Apr 2014Allowed
Rev. Noorunnissa College of Nursing and Others Vs The Registrar, Rajiv Gandhi University of Health Sciences and State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0210
High Courts07 Apr 2014Allowed
Bidhu Bhushan Mahapatra Vs State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 439Foreigners Act, 1946 — Section 14Immoral Traffic (Prevention) Act, 1956 — Section 4, 5, 7
High Courts07 Apr 2014Allowed
Suresh Vs State of karnataka
Karnataka High Court · (2014) 04 KAR CK 0195
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 307, 34, 341
High Courts07 Apr 2014Dismissed
Prasanna Kumar M.R. Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0194
Constitution of India, 1950 — Article 14, 226
High Courts07 Apr 2014Dismissed
Lokeshappa B. Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0193
Constitution of India, 1950 — Article 14, 226
High Courts07 Apr 2014Dismissed
G.U. Guruswamy Vs The State of Karnataka
Karnataka High Court · (2014) 04 KAR CK 0192
Constitution of India, 1950 — Article 14, 226
High Courts07 Apr 2014Dismissed
H. Ananda Vs Stella Annextetia D''silva
Karnataka High Court · (2014) 04 KAR CK 0191
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Apr 2014Partly Allowed
Mahadevamma Vs H.S. Mahadevaiah
Karnataka High Court · (2014) 04 KAR CK 0190
High Courts07 Apr 2014Dismissed
Lakshmamma Vs Gangamma
Karnataka High Court · (2014) 04 KAR CK 0189
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts07 Apr 2014Partly Allowed
Boregowda Vs Ramaswamy
Karnataka High Court · (2014) 04 KAR CK 0188
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts07 Apr 2014Allowed
Vijayalaxmi Vs Aanand
Karnataka High Court · (2014) 04 KAR CK 0187
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13(1)(ia)
High Courts07 Apr 2014Partly Allowed
Premavathi Shetty Vs Veerabhadrappa
Karnataka High Court · (2014) 04 KAR CK 0186