Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120b, 120-B, 419, 420, 468Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(1)d, 13(2)

Read judgment

High Courts17 Apr 2015Dismissed

State of Karnataka Vs Raja and Others

Karnataka High Court · (2015) 3 AKR 539

Penal Code, 1860 (IPC) - Section 120-B, 149, 201, 302

Read judgment

High Courts17 Apr 2015Allowed

M. Sharavana Vs State of Karnataka

Karnataka High Court · (2015) 04 KAR CK 0068

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 279, 304A, 338

Read judgment

High Courts17 Apr 2015Dismissed

Kashamma and Others Vs Hanamantagouda and Others

Karnataka High Court · (2015) 04 KAR CK 0009

Civil Procedure Code, 1908 (CPC) - Section 11

Read judgment

High Courts16 Apr 2015

Indus Towers Limited Vs State of Karnataka and Others

Karnataka High Court · (2015) 4 AKR 14 : (2015) 321 ELT 247 : (2015) 51 GST 398 : (2015) 81 VST 505

Karnataka Value Added Tax Act, 2003 - Section 2, 2(28), 30, 35, 35(1)

Read judgment

High Courts16 Apr 2015Dismissed

Bhimappa Hanamantappa Mullur and Others Vs Maruti Yallappa Mullur and Others

Karnataka High Court · (2015) 04 KAR CK 0315

Civil Procedure Code, 1908 (CPC) - Section 100Karnataka Village Officers Abolition Act, 1961 - Section 3, 4

Read judgment

High Courts16 Apr 2015Dismissed

Y.M. Narasimha Murthy Vs M. Srivastan and Others

Karnataka High Court · (2015) 04 KAR CK 0314

Evidence Act, 1872 - Section 58, 73, 85

Read judgment

High Courts16 Apr 2015Allowed

Yallamma and Others Vs V. Ramaiah and Others

Karnataka High Court · (2015) 04 KAR CK 0313

Hindu Succession Act, 1956 - Section 15, 8

Read judgment

High Courts16 Apr 2015Dismissed

Sathyanarayana Raju and Others Vs Ramaiah and Others

Karnataka High Court · (2015) 04 KAR CK 0310

Karnataka Rent Control Act, 2001 - Section 21(1)(a)

Read judgment

High Courts16 Apr 2015Allowed

Y. Basavaraj Vs Y. Changalappa and Others

Karnataka High Court · (2015) 04 KAR CK 0309

Arbitration and Conciliation Act, 1996 - Section 21, 9Partnership Act, 1932 - Section 59

Read judgment

High Courts16 Apr 2015Allowed

Poornima Vs Ramakrishna Muddurangappa

Karnataka High Court · (2015) 04 KAR CK 0308

Civil Procedure Code, 1908 (CPC) - Section 125, 24Hindu Marriage Act, 1955 - Section 10(1)(a), 9

Read judgment