High Courts22 Apr 2015
Bayir Chemicals Vs Additional Commissioner of Customs, Bangalore
Karnataka High Court · (2015) 322 ELT 623
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 511 of 2,398
High Courts22 Apr 2015
Assistant Commissioner of Commercial Taxes (Audit) Vs Federal Mogul Goetze (India) Ltd.
Karnataka High Court · (2015) 51 GST 420
Karnataka Value Added Tax Act, 2003 - Section 35(4)
High Courts22 Apr 2015
K. Abdulla Kunhi Abdul Rahaman Vs Additional Commissioner of Customs and Others
Karnataka High Court · (2015) 4 AKR 283 : (2015) 35 GSTR 365 : (2015) ILR (Kar) 5032
Customs Act, 1962 - Section 108, 110, 110(1), 110(1A), 110(1B)Gold (Control) Act, 1968 - Section 79
High Courts22 Apr 2015Dismissed
Venkataswamy and Others Vs Annemma
Karnataka High Court · (2015) 4 AKR 524 : (2015) ILR (Kar) 4715 : (2015) 5 KarLJ 193
Karnataka Stamp Act, 1957 - Section 33, 34, 35Registration Act, 1908 - Section 17, 17(1)(b), 17(2)
High Courts22 Apr 2015Allowed
Vinayaka House Building Co-operative Society Vs Chikka Thimmaiah and Others
Karnataka High Court · (2015) 4 AKR 269 : (2015) ILR (Kar) 4596 : (2015) 5 KarLJ 671
Civil Procedure Code Amendment Act, 1999 - Section 16, 7Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151Constitution of India, 1950 - Article 227
High Courts22 Apr 2015Allowed
Mohammadsab and Others Vs State of Karnataka
Karnataka High Court · (2015) 3 KarLJ 610 : (2015) 4 KCCR 3795
High Courts22 Apr 2015Partly Allowed
R. Manjunatha Vs Bajaj Allianz Insurance Co. and Others
Karnataka High Court · (2015) 04 KAR CK 0302
Motor Vehicles Act, 1988 - Section 166
High Courts22 Apr 2015Partly Allowed
Agnees Vs Jayalakshmi and Others
Karnataka High Court · (2015) 04 KAR CK 0301
Motor Vehicles Act, 1988 - Section 166
High Courts22 Apr 2015Allowed
M. Shivananda Bhoja Shetty and Others Vs Manipal Co-operative Bank Ltd. and Others
Karnataka High Court · (2015) 3 AKR 524 : (2015) ILR Kar 4127 : (2015) 3 KCCR 2812
Criminal Procedure Code, 1973 (CrPC) - Section 2(d), 200, 200, 201, 202Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts22 Apr 2015Allowed
Meenakshi Vs Maruti
Karnataka High Court · (2015) 04 KAR CK 0241
Civil Procedure Code, 1908 (CPC) - Section 24Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts22 Apr 2015Dismissed
Sharanappa Vs State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0233
Criminal Procedure Code, 1973 (CrPC) - Section 154, 156(3), 167, 167(3), 190Prevention of Corruption Act, 1988 - Section 12, 13(1), 13(2), 7, 8
High Courts22 Apr 2015Dismissed
State of Karnataka Vs Shashidhara
Karnataka High Court · (2015) 04 KAR CK 0231
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 328, 394
High Courts22 Apr 2015
Raju C. Vs K.M. Gouse and Others
Karnataka High Court · (2015) 04 KAR CK 0225
Motor Vehicles Act, 1988 - Section 166
High Courts22 Apr 2015
Venkatesh N. Vs The National Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 04 KAR CK 0224
Motor Vehicles Act, 1988 - Section 166
High Courts22 Apr 2015Allowed
Tejas and Others Vs The State of Karnataka
Karnataka High Court · (2015) 04 KAR CK 0168
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 302
High Courts22 Apr 2015Allowed
Harish Boregowda and Others Vs State and Others
Karnataka High Court · (2015) 04 KAR CK 0091
High Courts22 Apr 2015
Roopa Vs Sanjeev
Karnataka High Court · (2015) 04 KAR CK 0089
Civil Procedure Code, 1908 (CPC) - Section 24Hindu Marriage Act, 1955 - Section 13(1)(b), 9
High Courts22 Apr 2015
O.G. Auto Gas Vs The Deputy Commissioner of Commercial Taxes and Others
Karnataka High Court · (2016) 87 VST 224
Karnataka Value Added Tax Act, 2003 - Section 39(1)
High Courts22 Apr 2015Dismissed
Sharanappa and Others Vs Janhavi S. Biradar and Others
Karnataka High Court · (2015) 04 KAR CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 204Penal Code, 1860 (IPC) - Section 120(B), 166, 182, 195, 211
High Courts22 Apr 2015
Shreematha Precision Components Vs Commr. of C. Ex., Bangalore-III
Karnataka High Court · (2015) 325 ELT 529
Central Excises and Salt Act, 1944 - Section 11, 11A, 11B