High Courts20 Apr 2015Disposed off
Akbar Sharieff Vs Naaz Parveen and Others
Karnataka High Court · (2015) 04 KAR CK 0237
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 512 of 2,398
High Courts20 Apr 2015Dismissed
State Vs Prashanth and Others
Karnataka High Court · (2015) 04 KAR CK 0226
Penal Code, 1860 (IPC) - Section 114, 34, 363, 366
High Courts20 Apr 2015Partly Allowed
The General Manager, KSRTC Vs M.T. Dhamodharan
Karnataka High Court · (2015) 04 KAR CK 0208
High Courts20 Apr 2015Dismissed
T. Venkatesh and Others Vs Bangalore Turf Club Ltd. and Others
Karnataka High Court · (2015) 5 KarLJ 249
Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 10(4A), 11-A, 2(cc), 2(oo), 2(ra)
High Courts20 Apr 2015Dismissed
Emmanuel Francis Vs Anna Mary Kavitha
Karnataka High Court · (2015) 04 KAR CK 0170
Divorce Act, 1869 - Section 32
High Courts20 Apr 2015
The Commissioner of Income Tax and Others Vs Kapur Investments (P) Ltd.
Karnataka High Court · (2015) 234 TAXMAN 149
High Courts20 Apr 2015Allowed
Asha Doddamane Benakappa Vs The State of Karnataka and Others
Karnataka High Court · (2015) 04 KAR CK 0153
Constitution of India, 1950 - Article 14
High Courts20 Apr 2015Partly Allowed
State of Karnataka Vs Shoukat Ali and Others
Karnataka High Court · (2015) 04 KAR CK 0088
Dowry Prohibition Act, 1961 - Section 3, 4, 6Evidence Act, 1872 - Section 6Penal Code, 1860 (IPC) - Section 302, 307, 34, 498-A
High Courts20 Apr 2015
K. Nagesh Vs The Assistant Commissioner of Income Tax Circle 5(1)
Karnataka High Court · (2015) 280 CTR 62 : (2015) 376 ITR 473
Constitution of India, 1950 - Article 265Income Tax Act, 1961 - Section 132, 139, 139(5), 140A, 140-A
High Courts17 Apr 2015Dismissed
Balesh G. Kamkar Vs Asha
Karnataka High Court · (2015) 04 KAR CK 0312
High Courts17 Apr 2015Allowed
B.R. Nanjaraja Shetty Vs B.R. Vittal
Karnataka High Court · (2015) 04 KAR CK 0311
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 15(4)Karnataka Rent Act, 1999 - Section 27(2)(r), 31, 46
High Courts17 Apr 2015Dismissed
C. Somasundaram Vs S. Rukmini
Karnataka High Court · (2015) 3 KarLJ 432 : (2015) 4 KCCR 3362
Karnataka Rent Act, 1999 - Section 27(2)(a), 43Transfer of Property Act, 1882 - Section 109
High Courts17 Apr 2015Allowed
The Authorized Signatory ICICI Bank Ltd. Vs The State
Karnataka High Court · (2015) 3 AKR 83 : (2015) CriLJ 3356 : (2015) ILR Kar 3408 : (2015) 3 KCCR 2188
Criminal Procedure Code, 1973 (CrPC) - Section 190, 200, 482Karnataka Motor Vehicles Taxation Act, 1957 - Section 12, 3, 4
High Courts17 Apr 2015
Betts Warunny Vs Franklin D. Nornha and Others
Karnataka High Court · (2015) 04 KAR CK 0238
Civil Procedure Code, 1908 (CPC) - Section 34Limitation Act, 1963 - Section 22
High Courts17 Apr 2015
Shambhavi V. Shetty and Others Vs Gulabi Narayana Poojary and Others
Karnataka High Court · (2015) 04 KAR CK 0235
Negotiable Instruments Act, 1881 (NI) - Section 118(a), 138, 139, 145(2)
High Courts17 Apr 2015Dismissed
Shambulingappa Vs The State of Karnataka and Others
Karnataka High Court · (2015) 04 KAR CK 0232
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 143, 147, 148, 149, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts17 Apr 2015
Shri Basaveshwar Vidya Vardhak Sangha and Others Vs The Medical Council of India
Karnataka High Court · (2015) 3 AKR 89 : (2015) ILR Kar 2891 : (2015) 4 KCCR 2916
Constitution of India, 1950 - Article 19(6), 30, 32Karnataka Professional Educational Institutions (Regulation of Admission and Determination of Fee) Act, 2006 - Section 2(n), 5, 9(4), 9(iv)
High Courts17 Apr 2015Dismissed
Sandhya K.R. and Others Vs S. Rukmini
Karnataka High Court · (2015) 3 KarLJ 641 : (2015) 4 KCCR 3606
Karnataka Rent Act, 1999 - Section 27(2)(a), 43Transfer of Property Act, 1882 - Section 109
High Courts17 Apr 2015Dismissed
Subashchandra Patil Vs The Administrator, Tagore Memorial Education Association and Others
Karnataka High Court · (2015) 04 KAR CK 0210
Karnataka Societies Registration Act, 1960 - Section 27A
High Courts17 Apr 2015Dismissed
K. Marulasiddappa Vs Shivamurthayya and Others
Karnataka High Court · (2015) 04 KAR CK 0204
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 41 Rule 31, Order 41 Rule 31(a), 92, 96