High Courts16 Apr 2015Partly Allowed
Renuka and Others Vs Leeway Logistics Ltd. and Others
Karnataka High Court · (2015) 04 KAR CK 0070
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 515 of 2,398
High Courts16 Apr 2015Partly Allowed
Radhamma and Others Vs Shaik Babu and Others
Karnataka High Court · (2015) 04 KAR CK 0019
Motor Vehicles Act, 1988 - Section 166
High Courts15 Apr 2015Disposed off
Nandishwar Kumbar Vs State of Karnataka
Karnataka High Court · (2015) 147 FLR 820 : (2015) 5 KarLJ 200 : (2016) 1 LLN 702
Child Labour (Prohibition and Regulation) Act, 1986 - Section 10, 3Criminal Procedure Code, 1973 (CrPC) - Section 239
High Courts15 Apr 2015Allowed
Nazirahmed Vs The Deputy Commissioner and Others
Karnataka High Court · (2015) 2 AKR 828 : (2015) 4 KCCR 3564
Limitation Act, 1963 - Section 5
High Courts15 Apr 2015Partly Allowed
Maregowda Vs The Bruhat Bengaluru Mahangara Palike and Others
Karnataka High Court · (2015) 4 KarLJ 124
Karnataka Transparency in Public Procurements Act, 1999 - Section 13, 14, 14(1), 14(2), 16
High Courts15 Apr 2015Disposed off
Akala A. Krishnappa Vs Aswatha Narayana
Karnataka High Court · (2015) 04 KAR CK 0319
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 11, Order 22 Rule 5
High Courts15 Apr 2015Allowed
Kallappa and Others Vs Hussainsab Fakirsab Agasar and Others
Karnataka High Court · (2015) 3 AKR 366 : (2015) ILR Kar 3416 : (2015) 4 KCCR 3942
High Courts15 Apr 2015Dismissed
Nagaraj Vs Kiran
Karnataka High Court · (2015) 04 KAR CK 0215
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 6 Rule 17, 151
High Courts15 Apr 2015Allowed
S.K. Chand Basha Vs A.P. Vijayalakshmi
Karnataka High Court · (2015) 3 AKR 516 : (2015) 4 KCCR 3991
Criminal Procedure Code, 1973 (CrPC) - Section 313Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts15 Apr 2015
Maya Appliances Pvt. Ltd. Vs The State of Karnataka and Others
Karnataka High Court · (2015) 04 KAR CK 0200
Constitution of India, 1950 - Article 226Karnataka Value Added Tax Act, 2003 - Section 30, 64(1)
High Courts15 Apr 2015Dismissed
Soumya Vs Johny
Karnataka High Court · AIR 2015 Kar 110 : (2015) 3 DMC 330 : (2015) ILR Kar 3783
Divorce Act, 1869 - Section 18, 3(3), 3(4), 36, 55Family Courts Act, 1984 - Section 19, 20, 3, 4, 7
High Courts15 Apr 2015
M.R. Manjunath Vs Khaleem and Others
Karnataka High Court · (2015) 04 KAR CK 0176
Motor Vehicles Act, 1988 - Section 166
High Courts15 Apr 2015Allowed
Latha and Others Vs Basavaraj
Karnataka High Court · (2015) 04 KAR CK 0175
Civil Procedure Code, 1908 (CPC) - Section 24Hindu Marriage Act, 1955 - Section 9
High Courts15 Apr 2015Allowed
Kalyani Vs Gangadhar
Karnataka High Court · (2015) 04 KAR CK 0174
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts15 Apr 2015
Pioneer Trading Vs State of Karnataka
Karnataka High Court · (2015) 3 AKR 556 : (2015) 51 GST 565 : (2015) 82 VST 230
Karnataka Value Added Tax Act, 2003 - Section 38, 39(1), 4(1)(b), 5(1), 59
High Courts15 Apr 2015Allowed
Veershetty Vs The State
Karnataka High Court · (2015) 04 KAR CK 0126
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 109, 120(B), 166, 166(A), 167
High Courts15 Apr 2015Dismissed
The Divisional Manager, United India Insurance Co. Ltd. Vs Huligemma and Others
Karnataka High Court · (2015) 04 KAR CK 0115
Motor Vehicles Act, 1988 - Section 147
High Courts15 Apr 2015Dismissed
State of Karnataka Vs Prashanth Rai and Others
Karnataka High Court · (2015) 3 AKR 418 : (2015) 4 KCCR 3971
Penal Code, 1860 (IPC) - Section 279, 332, 34, 395
High Courts15 Apr 2015
Hubballi Electricity Supply Co. Ltd. Vs The Commissioner of Income Tax (Appeals) and Others
Karnataka High Court · (2015) 04 KAR CK 0069
Income Tax Act, 1961 - Section 154, 246-A
High Courts15 Apr 2015
Fakirapa and Others Vs The State of Karnataka and Others
Karnataka High Court · (2015) 04 KAR CK 0011
Evidence Act, 1872 - Section 9