High Courts10 Jul 2015Disposed off

Dilli Babu Vs State of Karnataka and Others

Karnataka High Court · (2016) 1 AKR 263 : (2015) ILR (Kar) 4336 : (2015) 5 KarLJ 177

Arbitration and Conciliation Act, 1996 - Section 36Civil Procedure Code, 1908 (CPC) - Section 47Karnataka Stamp Act, 1957 - Section 17, 2(f), 34
High Courts10 Jul 2015Dismissed

Prism Cement Ltd. Vs D.C.S. Ltd.

Karnataka High Court · (2015) 6 KarLJ 281 : (2016) 1 KCCR 266

Arbitration and Conciliation Act, 1996 - Section 16, 31(7)(b), 34, 34 (2)(b), 34(2)Contract Act, 1872 - Section 170, 73, 74