High Courts15 Jul 2015Dismissed

Rizwan Vs Fahad and Others

Karnataka High Court · (2015) 07 KAR CK 0202

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts15 Jul 2015Allowed

Ishwaridevi and Others Vs Neelappa

Karnataka High Court · (2015) 07 KAR CK 0201

Civil Procedure Code, 1908 (CPC) - Section 24Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13(1)(ib)
High Courts15 Jul 2015Allowed

Smitha Vs Vijaykumar

Karnataka High Court · (2015) 07 KAR CK 0199

Civil Procedure Code, 1908 (CPC) - Section 24Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts15 Jul 2015Allowed

H.N.M. Prasad Vs Vasundara Srinivasan

Karnataka High Court · (2015) 4 AKR 729 : (2015) ILR (Kar) 4382 : (2016) 1 KCCR 112

Arbitration Act, 1940 - Section 17Arbitration and Conciliation Act, 1996 - Section 34Civil Procedure Code, 1908 (CPC) - Order 16 Rule 1