High Courts14 Jul 2015Dismissed
The Divisional Manager, The Oriental Insurance Co. Ltd. Vs Shivayya Swami and Others
Karnataka High Court · (2015) 07 KAR CK 0381
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 476 of 2,398
High Courts14 Jul 2015Dismissed
B. Nagaraja Vs The State of Karnataka
Karnataka High Court · (2015) 07 KAR CK 0258
Penal Code, 1860 (IPC) - Section 301, 302, 304, 307, 506
High Courts14 Jul 2015Allowed
Anil John Vs Jagan M. Sheshadri and Others
Karnataka High Court · (2015) 07 KAR CK 0236
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Karnataka Municipal Corporations Act, 1976 - Section 321(3)
High Courts14 Jul 2015Dismissed
Vydehi Institute of Dental Sciences and Research Centre and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) ILR Kar 4086
Rajiv Gandhi University Of Health Sciences Act, 1994 - Section 13
High Courts14 Jul 2015
E.V. Sheetal Kumar and Others Vs Syed Azzez Ulla Rehaman and Others
Karnataka High Court · (2015) 07 KAR CK 0222
Motor Vehicles Act, 1988 - Section 166, 66
High Courts14 Jul 2015
Narayana Guru Vs The Commissioner of Income Tax
Karnataka High Court · (2015) 379 ITR 450
Income Tax Act, 1961 - Section 10(23), 10(23C), 12A, 2(15), 80G
High Courts14 Jul 2015
Gayithri and Others Vs State of Karnataka
Karnataka High Court · (2015) 07 KAR CK 0219
Penal Code, 1860 (IPC) - Section 302, 304(II), 34
High Courts14 Jul 2015Partly Allowed
Thimmaiah Vs The Managing Director KSRTC
Karnataka High Court · (2015) 07 KAR CK 0210
Motor Vehicles Act, 1988 - Section 163A, 163-A, 166
High Courts14 Jul 2015Disposed Off
Bheema Rao and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 6 KarLJ 501 : (2016) 1 KCCR 510
Bombay Personal Inams Abolition Act, 1952 - Section 7
High Courts14 Jul 2015Allowed
Veeresh and Others Vs State
Karnataka High Court · (2015) 4 AKR 149
Penal Code, 1860 (IPC) - Section 323, 324, 498(A), 504, 506
High Courts14 Jul 2015Disposed Off
Sanjeeva Kumar R. Vs Union of India and Others
Karnataka High Court · (2015) 4 AKR 155
High Courts14 Jul 2015Dismissed
T. Krishnamurthy Vs Prema Kumari D.
Karnataka High Court · (2015) 5 KarLJ 656
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts14 Jul 2015
The Commissioner of Income Tax, Bangalore and Others Vs Khivraj Motors
Karnataka High Court · (2015) 4 KCCR 3262
High Courts14 Jul 2015Disposed Off
S. Nithin Kumar and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 6 KarLJ 127
Karnataka Stamp Act, 1957 - Section 45-A(5)
High Courts14 Jul 2015Partly Allowed
Shivanand Vs Shabir Ahamed and Others
Karnataka High Court · (2015) 4 AKR 387
Motor Vehicles Act, 1988 - Section 166
High Courts14 Jul 2015Dismissed
Kenchawwa and Others Vs Shivashankarappa and Others
Karnataka High Court · (2015) 07 KAR CK 0004
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2(A), Order 39 Rule 2A, 151
High Courts13 Jul 2015Allowed
Kumaraswamy Mineral Exports Pvt. Ltd. Vs State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 769 : (2015) 6 KarLJ 381
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 473Forest (Conservation) Act, 1980 - Section 2
High Courts13 Jul 2015Dismissed
Jyotiba Vs J.R. Shanmukhappa
Karnataka High Court · (2015) 07 KAR CK 0384
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5, Order 2 Rule 2, 151Karnataka Stamp Act, 1957 - Section 34Stamp Act, 1899 - Section 34