High Courts09 Jul 2015Dismissed
Papaiah Reddy and Others Vs The Managing Director, The Karnataka Milk Federation
Karnataka High Court · (2015) 07 KAR CK 0143
Civil Procedure Code, 1908 (CPC) - Section 151
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 479 of 2,398
High Courts09 Jul 2015Allowed
Sharadhamma Vs Administrative Officer University of Agricultural Sciences and Others
Karnataka High Court · (2015) 07 KAR CK 0125
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, 115, 151Constitution of India, 1950 - Article 226, 227Hindu Marriage Act, 1955 - Section 13(1)(b)
High Courts09 Jul 2015
The Branch Manager, National Insurance Company Limited and Others Vs Yoganand and Others
Karnataka High Court · (2015) 07 KAR CK 0109
Motor Vehicles Act, 1988 - Section 166, 173 (1)
High Courts09 Jul 2015Dismissed
Mainoddin Vs Mohender Singh and Others
Karnataka High Court · (2015) 07 KAR CK 0108
Motor Vehicles Act, 1988 - Section 166, 173(1)
High Courts09 Jul 2015Allowed
Aravind S. Mangani Vs State of Karnataka
Karnataka High Court · (2015) 4 AKR 724 : (2016) 1 KCCR 79
Criminal Procedure Code, 1973 (CrPC) - Section 407Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2)
High Courts09 Jul 2015Allowed
A.S. Sunanda and Others Vs C.R. Venkataramu and Others
Karnataka High Court · (2015) 4 AKR 17
Civil Procedure Code, 1908 (CPC) - Section 96Contract Act, 1872 - Section 200
High Courts09 Jul 2015Partly Allowed
B.H. Prakash Vs State and Others
Karnataka High Court · (2015) 4 AKR 32
Criminal Procedure Code, 1973 (CrPC) - Section 239, 482Essential Commodities Act, 1955 - Section 3, 7Limitation Act, 1963 - Section 5
High Courts09 Jul 2015Dismissed
Bangalore Tourist Taxi Owners Association (Regd.) and Others Vs Regional Transport Authority, Bengaluru and Others
Karnataka High Court · (2016) 1 ACC 686 : AIR 2015 Kar 193
Motor Vehicles Act, 1988 - Section 73, 74, 74(2), 84, 85
High Courts09 Jul 2015Allowed
Ashru and Others Vs State of Karnataka
Karnataka High Court · (2015) 5 KarLJ 663
Criminal Procedure Code, 1973 (CrPC) - Section 154, 154(1), 157(1)Penal Code, 1860 (IPC) - Section 34, 489-B, 489-C
High Courts08 Jul 2015Dismissed
Gautam Vs Viraj and Others
Karnataka High Court · (2015) 07 KAR CK 0297
Criminal Procedure Code, 1973 (CrPC) - Section 125Family Courts Act, 1984 - Section 19(4)Hindu Marriage Act, 1955 - Section 9
High Courts08 Jul 2015
Venkatamma and Others Vs N. Lakshmi and Others
Karnataka High Court · (2015) 07 KAR CK 0296
Constitution of India, 1950 - Article 15(3)Hindu Succession Act, 1956 - Section 6
High Courts08 Jul 2015Dismissed
Rudramma and Others Vs Nagaraju and Others
Karnataka High Court · (2015) 07 KAR CK 0208
High Courts08 Jul 2015Partly Allowed
The Managing Director K.S.R.T.C. Vs V. Jayalakshmi and Others
Karnataka High Court · (2015) 07 KAR CK 0174
High Courts08 Jul 2015Dismissed
Irashad Hashimsab Nalaband and Others Vs Shivappa Vitthal Lendyagol and Others
Karnataka High Court · (2015) 07 KAR CK 0172
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 23 Rule 3A, Order 7 Rule 11, 141, 151
High Courts08 Jul 2015Partly Allowed
Bhimavva and Others Vs Revathi and Others
Karnataka High Court · (2015) 07 KAR CK 0168
Motor Vehicles Act, 1988 - Section 166
High Courts08 Jul 2015Partly Allowed
A. Sajjan Raj Vs Chaitra Advertising Pvt. Ltd.
Karnataka High Court · (2015) 07 KAR CK 0144
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1, Order 8 Rule 6A, 34
High Courts08 Jul 2015Partly Allowed
Shivashankar Naika Vs Mohammed and Others
Karnataka High Court · (2015) 07 KAR CK 0139
Motor Vehicles Act, 1988 - Section 166
High Courts08 Jul 2015Dismissed
Ravi and Others Vs State of Karnataka
Karnataka High Court · (2015) 5 KarLJ 528
Penal Code, 1860 (IPC) - Section 120B, 148, 149, 302, 34
High Courts08 Jul 2015Dismissed
Prashanth Vs The State of Karnataka
Karnataka High Court · (2015) 07 KAR CK 0137
Penal Code, 1860 (IPC) - Section 300, 302, 307, 34, 394