High Courts03 Aug 2015Allowed
M. Chikkanna and Others Vs Mysore Urban Development Authority
Karnataka High Court · (2015) 08 KAR CK 0252
Limitation Act, 1963 - Section 5
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 463 of 2,398
High Courts03 Aug 2015Partly Allowed
Jabeenabanu Vs The State of Karnataka
Karnataka High Court · (2015) 4 AKR 378
Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Penal Code, 1860 (IPC) - Section 302, 304
High Courts03 Aug 2015
Royal Sundaram Alliance Insurance Co. Ltd. and Others Vs Gangadhar Varma B.R. and Others
Karnataka High Court · (2015) 08 KAR CK 0223
Motor Vehicles Act, 1988 - Section 166
High Courts03 Aug 2015Dismissed
Veeresh Vs Jyoti
Karnataka High Court · (2015) 4 AKR 731
Hindu Marriage Act, 1955 - Section 13(1)(ia), 13(1)(ib), 13(1)(iv), 13(1)(v), 24
High Courts03 Aug 2015Dismissed
Duvedta Juvanv Gomes Vs Bastanv Juvanv Gomes and Others
Karnataka High Court · (2015) 08 KAR CK 0193
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 27(1)(a)(aa), 100
High Courts03 Aug 2015
M. Prakash and Others Vs Allam Gurubasavaraj and Others
Karnataka High Court · (2015) 08 KAR CK 0174
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 91, 35AContempt of Courts Act, 1971 - Section 12, 15
High Courts03 Aug 2015
S.K. Ravi Kumar Vs Shriram General Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 4 AKR 405
Motor Vehicles Act, 1988 - Section 166
High Courts03 Aug 2015Partly Allowed
Gopala Krishna Vs The Managing Director, K.S.R.T.C. and Others
Karnataka High Court · (2015) 4 AKR 294
High Courts03 Aug 2015Dismissed
Mahadev Shivabasappa Padadalli Vs Kumari Sanjana and Others
Karnataka High Court · (2015) 4 AKR 504
High Courts03 Aug 2015Partly Allowed
Narasappa Mallanna Vs Praveenkumar Surykanth and Others
Karnataka High Court · (2015) 4 AKR 386
High Courts03 Aug 2015Dismissed
Lakshmana Vs ICICI Lombard Motor Insurance Co. Ltd., Bengaluru and Others
Karnataka High Court · (2015) 4 AKR 377
High Courts03 Aug 2015Allowed
Abdul Samad Vs Muddarayappa Muddaraya and Others
Karnataka High Court · (2015) 4 AKR 317
High Courts03 Aug 2015Allowed
Z.M. Kaladgi and Others Vs Krishnappa B.K. and Others
Karnataka High Court · (2015) 4 AKR 150
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10-AEvidence Act, 1872 - Section 45
High Courts03 Aug 2015Dismissed
B.S. Hemanth Kumar Vs The State of Karnataka and Others
Karnataka High Court · (2015) 4 AKR 259
Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 101
High Courts03 Aug 2015Dismissed
Saraswathi Hosabanna Nayak and Others Vs Oriental Insurance Co. Ltd. Ors.
Karnataka High Court · (2015) 4 AKR 295 : (2016) 1 KCCR 635
Motor Vehicles Act, 1988 - Section 166
High Courts03 Aug 2015Dismissed
New India Assurance Co. Ltd. Vs Bagawwa Ramappa Patted and Others
Karnataka High Court · (2015) 4 AKR 308
Motor Vehicles Act, 1988 - Section 166
High Courts03 Aug 2015Allowed
K.S. Harish and Others Vs State of Karnataka
Karnataka High Court · (2015) 4 AKR 375
Criminal Procedure Code, 1973 (CrPC) - Section 252, 482Penal Code, 1860 (IPC) - Section 287, 288, 304(A), 304A, 338
High Courts03 Aug 2015Dismissed
Mallikarjuna Vs Raveesha and Others
Karnataka High Court · (2015) 4 AKR 381
High Courts03 Aug 2015Dismissed
Venkatesha Vs Jameel Ahamad Shariff and Others
Karnataka High Court · (2015) 4 AKR 450