High Courts03 Aug 2015Partly Allowed
Divisional Manager, New India Assurance Company Ltd. Vs Babureddy and Others
Karnataka High Court · (2015) 4 AKR 465
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 464 of 2,398
High Courts03 Aug 2015Partly Allowed
Mahadesh N. Vs The Manager, New India Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 4 AKR 501
High Courts03 Aug 2015Allowed
Somashekara Vs The State of Karnataka
Karnataka High Court · (2015) 4 AKR 563
Penal Code, 1860 (IPC) - Section 306, 376
High Courts03 Aug 2015Partly Allowed
Nanarao Vs Prahallad and Others
Karnataka High Court · (2015) 08 KAR CK 0059
High Courts03 Aug 2015Allowed
Venkata Subramanian Vs The State
Karnataka High Court · (2015) 4 AKR 692
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b), 21, 22, 27, 28
High Courts03 Aug 2015Dismissed
Krishnamurthy Vs Vimala
Karnataka High Court · (2015) 6 KarLJ 11 : (2015) 2 RCR(Rent) 616
Karnataka Rent Act, 1999 - Section 27(2)(i), 27(2)(r)Transfer of Property Act, 1882 - Section 109
High Courts03 Aug 2015Dismissed
Ravalu Vs Assistant Commissioner and Sub-Divisional Magistrate, North Kanara
Karnataka High Court · (2015) 4 AKR 307
Criminal Procedure Code, 1973 (CrPC) - Section 133
High Courts03 Aug 2015Disposed Off
Kichadi Sanjeevappa and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 1 AKR 259 : (2015) 6 KarLJ 333 : (2016) 1 KCCR 317
Land Acquisition Act, 1894 - Section 18, 31(3), 31(4), 5-A
High Courts03 Aug 2015Partly Allowed
Siddaiah and Others Vs Thippaiah and Others
Karnataka High Court · AIR 2015 Kar 184 : (2015) 4 AKR 679
High Courts01 Aug 2015Allowed
Shakthi Hill Resorts Private Limited and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 6 KarLJ 637
Constitution of India, 1950 - Article 14Karnataka Land Revenue Act, 1964 - Section 39
High Courts31 Jul 2015Disposed off
Surekha and Others Vs Sangappa and Others
Karnataka High Court · (2015) 07 KAR CK 0330
Constitution of India, 1950 - Article 136, 226Evidence Act, 1872 - Section 101
High Courts31 Jul 2015Allowed
In Re: Camson Seeds Limited and Others
Karnataka High Court · (2015) 07 KAR CK 0327
High Courts31 Jul 2015
Bhimanagouda and Others Vs Chambanna V. Tulaji and Others
Karnataka High Court · (2015) 07 KAR CK 0311
Evidence Act, 1872 - Section 101
High Courts31 Jul 2015Partly Allowed
Gowramma Vs Chandrappa and Others
Karnataka High Court · (2015) 07 KAR CK 0287
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 151Karnataka Land Reforms Act, 1961 - Section 77A, 77-AKarnataka Land Revenue Act, 1964 - Section 133
High Courts31 Jul 2015Partly Allowed
A.R. Ashwath Gupta Vs A.R. Jayachandra Gupta and Others
Karnataka High Court · (2015) 07 KAR CK 0286
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151
High Courts31 Jul 2015Dismissed
Hanumamma and Others Vs Lolachari and Others
Karnataka High Court · (2015) 07 KAR CK 0279
Criminal Procedure Code, 1973 (CrPC) - Section 161Motor Vehicles Act, 1988 - Section 166, 181Penal Code, 1860 (IPC) - Section 279, 304(A)
High Courts31 Jul 2015
Satish and Others Vs State and Others
Karnataka High Court · (2015) 07 KAR CK 0277
Criminal Procedure Code, 1973 (CrPC) - Section 174, 221, 313, 357Dowry Prohibition Act, 1961 - Section 3, 4Evidence Act, 1872 - Section 113-A
High Courts31 Jul 2015Allowed
Force Fitness (India) Private Limited Vs Bengaluru Fitness Centre Private Limited
Karnataka High Court · (2015) 07 KAR CK 0276
Arbitration and Conciliation Act, 1996 - Section 11(5), 16, 45
High Courts31 Jul 2015Allowed
Srinivasa and Others Vs State of Karnataka
Karnataka High Court · (2015) 5 KarLJ 564
Evidence Act, 1872 - Section 3, 9Penal Code, 1860 (IPC) - Section 395
High Courts31 Jul 2015
State of Karnataka Vs Gopalan Enterprises, (India) Ltd.
Karnataka High Court · (2015) 07 KAR CK 0187