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Karnataka High Court judgments

47,957 judgments · page 462 of 2,398

High Courts04 Aug 2015Dismissed

Sanjay Vs Sadashiv

Karnataka High Court · (2015) 08 KAR CK 0145

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 22, Order 21 Rule 34, Order 26 Rule 10(B), 151, 44-A
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High Courts04 Aug 2015Dismissed

Doddappa Vs Sitavva and Others

Karnataka High Court · (2015) 08 KAR CK 0049

Civil Procedure Code, 1908 (CPC) - Order 8 Rule 3, Order 8 Rule 5, Order 8 Rule 6AEvidence Act, 1872 - Section 68Succession Act, 1925 - Section 63
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High Courts04 Aug 2015Allowed

Sandya Vs The State

Karnataka High Court · (2015) 4 KCCR 3478

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 120(b), 143, 149, 201, 302
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High Courts03 Aug 2015Dismissed

R. Suguna Vs Dinesh Mani and Others

Karnataka High Court · (2015) 4 AKR 427

Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 302, 306, 34, 498A
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