High Courts05 Aug 2015Dismissed
Salimabi Vs State of Karnataka and Others
Karnataka High Court · (2015) 08 KAR CK 0246
Karnataka Land Reforms Act, 1961 - Section 48-AKarnataka Land Revenue Act, 1964 - Section 136, 136(2)
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 461 of 2,398
High Courts05 Aug 2015Allowed
Kenchappa Vs Gowramma
Karnataka High Court · (2015) 08 KAR CK 0244
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1, Order 6 Rule 17, Order 7 Rule 14(3), 151, 96
High Courts05 Aug 2015Dismissed
Gulabsha Vs Mahammadyusuf and Others
Karnataka High Court · (2015) 08 KAR CK 0241
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 96
High Courts05 Aug 2015Allowed
Adeappa Vs The State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0235
Arms Act, 1959 - Section 25, 27, 5Criminal Procedure Code, 1973 (CrPC) - Section 374(2)Evidence Act, 1872 - Section 114, 27
High Courts05 Aug 2015
Perimuniyamma and Others Vs Lakshmamma and Others
Karnataka High Court · (2015) 08 KAR CK 0196
High Courts05 Aug 2015Allowed
H.K. Mahadevamma and Others Vs Kenchappanavara Lingappa and Others
Karnataka High Court · (2015) 4 AKR 522
Civil Procedure Code, 1908 (CPC) - Section 151Karnataka Court Fees and Suits Valuation Act, 1958 - Section 35, 35(2)
High Courts05 Aug 2015Dismissed
Yashawant Vs Vijay Rajaram Daiv and Others
Karnataka High Court · (2015) 08 KAR CK 0154
Karnataka Rent Act, 1999 - Section 2(e), 2(e)(n)Transfer of Property Act, 1882 - Section 106
High Courts05 Aug 2015Disposed Off
B.G. Darshan Gowda Vs Bharat Petroleum Corporation Ltd., Bangalore and Others
Karnataka High Court · AIR 2015 Kar 197
High Courts05 Aug 2015Dismissed
Vasanti and Others Vs Manish and Others
Karnataka High Court · (2015) 08 KAR CK 0142
High Courts05 Aug 2015
Shree Sheele Pvt. Ltd. Vs The Additional Commissioner of Commercial Taxes, Zone-II
Karnataka High Court · (2015) 85 VST 274
Karnataka Sales Tax Act, 1957 - Section 20(5), 22A, 5A(3)(i)
High Courts05 Aug 2015Allowed
United India Insurance Co. Ltd. Vs Vishalakshi and Others
Karnataka High Court · (2015) 08 KAR CK 0027
Motor Vehicles Act, 1988 - Section 140, 163(A), 163A, 163-A
High Courts04 Aug 2015Disposed off
Soundrya Silk Process Vs The Authorised Officer and Chief Manager, Bank of Maharashtra
Karnataka High Court · (2016) 1 BC 414 : (2015) 5 KarLJ 447
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 14
High Courts04 Aug 2015Disposed off
N. Renukaraj Vs State Bank of Mysore, Malleshwaram Branch and Others
Karnataka High Court · (2016) 1 BC 444 : (2015) 5 KarLJ 443
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 28(2), 29
High Courts04 Aug 2015Disposed off
V.M. Giri Vs The Regional Commissioner, Bangalore Division and Others
Karnataka High Court · (2015) 4 AKR 627 : (2015) 5 KarLJ 416
Arms Act, 1959 - Section 18
High Courts04 Aug 2015Dismissed
Somamma Kom Puttappa and Others Vs Nagappa and Others
Karnataka High Court · (2015) 08 KAR CK 0327
High Courts04 Aug 2015
The Commissioner of Income Tax and Others Vs Manickbag Automobiles Pvt. Ltd.
Karnataka High Court · (2015) 08 KAR CK 0326
Income Tax Act, 1961 - Section 12 (2), 12(2), 36, 36(1)(iii), 36(1)(m)
High Courts04 Aug 2015Dismissed
Nagavva and Others Vs The State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0325
Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 207, 209, 309, 428Penal Code, 1860 (IPC) - Section 302, 34, 498-A, 504
High Courts04 Aug 2015Partly Allowed
State Vs Jagadish and Others
Karnataka High Court · (2015) 6 KarLJ 586
Criminal Procedure Code, 1973 (CrPC) - Section 357, 428Penal Code, 1860 (IPC) - Section 307, 326, 34, 450
High Courts04 Aug 2015Dismissed
Rehamath Ali and Others Vs R. Ramachandran and Others
Karnataka High Court · (2015) 08 KAR CK 0299
High Courts04 Aug 2015Dismissed
Nagaraju and Others Vs State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0261
Penal Code, 1860 (IPC) - Section 143, 147, 149, 302, 304-II