High Courts07 Aug 2015Dismissed
G. Ramaswamy Vs Managing Director and Disciplinary Authority, Hubli Electricity Supply Company Limited and Others
Karnataka High Court · (2015) 6 KarLJ 493
Constitution of India, 1950 - Article 14
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 459 of 2,398
High Courts06 Aug 2015Dismissed
S.P. Thomas and Others Vs Bruhat Bangalore Mahanagara Palike, Bangalore and Others
Karnataka High Court · (2015) 5 KarLJ 432
Karnataka Municipal Corporations Act, 1976 - Section 321(2)
High Courts06 Aug 2015Disposed off
Nagarathnamma and Others Vs Central Bank of India, Bangalore and Others
Karnataka High Court · (2016) 1 BC 376 : (2015) 5 KarLJ 409
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2), 14, 17
High Courts06 Aug 2015
Chikkajavaregowda Vs C.L. Lingappa and Others
Karnataka High Court · (2015) 5 KarLJ 353
Karnataka Panchayat Raj Act, 1993 - Section 237(1)
High Courts06 Aug 2015Dismissed
N. Yathisha and Others Vs The Manager, The United India Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 08 KAR CK 0393
High Courts06 Aug 2015Partly Allowed
State of Karnataka Vs Krishna U. Setu
Karnataka High Court · (2015) 08 KAR CK 0316
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 304B, 306
High Courts06 Aug 2015Partly Allowed
Gowdra Thipeshi and Others Vs The State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0315
Evidence Act, 1872 - Section 154Penal Code, 1860 (IPC) - Section 114, 143, 147, 148, 149Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)(xi)
High Courts06 Aug 2015Dismissed
Kalyankumar S. Shettar Vs The State of Co-operative Election Commission and Others
Karnataka High Court · (2016) 1 KarLJ 367
Constitution of India, 1950 - Article 226, 227, 329(b)Karnataka Co-operative Societies Act, 1959 - Section 21, 22, 23, 24, 70Representation of the People Act, 1951 - Section 100, 101, 118
High Courts06 Aug 2015Dismissed
Anand Madhukar Pai Vs Shyamsndar Subray Nadkarni and Others
Karnataka High Court · (2015) 08 KAR CK 0309
Transfer of Property Act, 1882 - Section 106
High Courts06 Aug 2015Dismissed
Shridevi Annappa Hosamani and Others Vs Shivappa Bhima Kamble
Karnataka High Court · (2015) 08 KAR CK 0307
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts06 Aug 2015Dismissed
Vijayamahantesh Vs S. Sunitha
Karnataka High Court · (2015) 08 KAR CK 0306
Penal Code, 1860 (IPC) - Section 498
High Courts06 Aug 2015Dismissed
Kaja Ameer Devudsab Mulla and Others Vs Husainbee and Others
Karnataka High Court · (2015) 08 KAR CK 0304
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 151Limitation Act, 1963 - Section 5
High Courts06 Aug 2015Allowed
N. Prathima Vs Karnataka Reddy Jana Sangh and Others
Karnataka High Court · (2015) 08 KAR CK 0270
High Courts06 Aug 2015Dismissed
Anasuya Vs J. Venkatesh
Karnataka High Court · (2015) 6 KarLJ 306 : (2016) 1 KCCR 504
Karnataka Small Cause Courts Act, 1964 - Section 18, 8, 8(1)
High Courts06 Aug 2015Partly Allowed
Gunasundari Vs The Manager, Oriental Insurance Co. Ltd. and Others
Karnataka High Court · (2015) 08 KAR CK 0264
High Courts06 Aug 2015Dismissed
Rajareddy and Others Vs Ashabee and Others
Karnataka High Court · (2015) 08 KAR CK 0259
Civil Procedure Code, 1908 (CPC) - Section 100, 96Specific Relief Act, 1963 - Section 34
High Courts06 Aug 2015Partly Allowed
Universal Sompo GIC Ltd. Vs Govinda Nayak and Others
Karnataka High Court · (2015) 08 KAR CK 0258
High Courts06 Aug 2015Disposed off
Dharamchand Vs R. Mahalakshmi
Karnataka High Court · (2015) 08 KAR CK 0255
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1, Order 41 Rule 2, 96Karnataka Court Fees and Suits Valuation Act, 1958 - Section 66
High Courts06 Aug 2015Allowed
Manikandan R. Vs State
Karnataka High Court · (2015) 08 KAR CK 0247
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 312, 313, 34, 376, 504
High Courts06 Aug 2015Dismissed
Siddagangappa and Others Vs State of Karnataka and Others
Karnataka High Court · (2015) 08 KAR CK 0245
Karnataka Land Revenue Act, 1964 - Section 95