High Courts11 Aug 2015
The Tax Recovery Officer and Others Vs Bhishma Pithamaha
Karnataka High Court · (2015) 281 CTR 348 : (2015) 377 ITR 584
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 226(3)
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 457 of 2,398
High Courts11 Aug 2015Partly Allowed
Madeppa Vs The State
Karnataka High Court · (2015) 08 KAR CK 0189
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Penal Code, 1860 (IPC) - Section 354, 507Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x), 3(1)(x)(xi), 3(1)(xi)
High Courts11 Aug 2015Allowed
Gangadharaiah Vs State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0188
Penal Code, 1860 (IPC) - Section 201, 302
High Courts11 Aug 2015Dismissed
Shanmugam S. Vs The Bangalore Development Authority
Karnataka High Court · (2015) 08 KAR CK 0184
Constitution of India, 1950 - Article 14, 162, 169
High Courts11 Aug 2015Dismissed
S.D. Nagaraju and Others Vs Sri Shivaganga Education and Charitable Trust (R) and Others
Karnataka High Court · (2016) 1 KCCR 597
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12, 100
High Courts11 Aug 2015
The Commissioner of Income Tax, Gulbarga and Others Vs The Executive Engineer, O & M Division and Others
Karnataka High Court · (2015) 08 KAR CK 0111
Income Tax Act, 1961 - Section 194C, 194J
High Courts11 Aug 2015Allowed
N. Ramachandra Vs B.R. Chandrashekar
Karnataka High Court · (2015) 6 KarLJ 442
High Courts10 Aug 2015
Income Tax Officer and Others Vs Madeeha Enterprises
Karnataka High Court · (2015) 379 ITR 93
Income Tax Act, 1961 - Section 127, 153, 220(6), 250(4), 5(7A)
High Courts10 Aug 2015Disposed off
State Vs Siddasetty and Others
Karnataka High Court · (2015) 08 KAR CK 0268
Penal Code, 1860 (IPC) - Section 307, 323, 324, 34, 341
High Courts10 Aug 2015Dismissed
Dayananda and Others Vs State and Others
Karnataka High Court · (2015) 08 KAR CK 0267
Penal Code, 1860 (IPC) - Section 201, 302, 304, 498A
High Courts10 Aug 2015Partly Allowed
Shettawwa and Others Vs The State of Karnataka
Karnataka High Court · (2015) 08 KAR CK 0262
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 374, 439Evidence Act, 1872 - Section 32Penal Code, 1860 (IPC) - Section 300, 302, 307, 34, 448
High Courts10 Aug 2015
Director of Income Tax, International Taxation and Others Vs Shahrooq Ali Khan
Karnataka High Court · (2015) 08 KAR CK 0254
High Courts10 Aug 2015Partly Allowed
S. Nethaji and Others Vs Anand M. and Others
Karnataka High Court · (2015) 08 KAR CK 0220
Motor Vehicles Act, 1988 - Section 166
High Courts10 Aug 2015Dismissed
P. Rajeshwari Vs Srinivasa and Others
Karnataka High Court · (2016) 1 AKR 124 : (2015) 6 KarLJ 235 : (2016) 1 KCCR 297
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 2 Rule 3, Order 22 Rule 9, Order 23 Rule 1, Order 23 Rule 23
High Courts10 Aug 2015Allowed
Lieutenant Colonel H. Shenoy and Others Vs The Government of Karnataka and Others
Karnataka High Court · (2015) 6 KarLJ 430 : (2016) 1 KCCR 306
Karnataka Co-operative Societies Act, 1959 - Section 108, 70
High Courts10 Aug 2015Partly Allowed
Mahadev Vs Geeta and Others
Karnataka High Court · (2015) 08 KAR CK 0062
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 3Specific Relief Act, 1963 - Section 16(c), 20, 21
High Courts10 Aug 2015
G. Thimmappa Vs Shivaraj
Karnataka High Court · (2016) 1 AKR 83 : (2015) ILR (Kar) 5064 : (2015) 4 KCCR 3450
Constitution of India, 1950 - Article 142Criminal Procedure Code, 1973 (CrPC) - Section 374, 397, 473Limitation Act, 1963 - Section 5
High Courts10 Aug 2015Dismissed
Iramma and Others Vs Chandrashekrayya and Others
Karnataka High Court · (2015) 08 KAR CK 0025
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 108
High Courts07 Aug 2015Dismissed
Shivayogappa Vs Basavanneppa Bellur and Others
Karnataka High Court · (2015) 08 KAR CK 0396
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 97, Order 8 Rule 6A, 151Evidence Act, 1872 - Section 114(g)Transfer of Property Act, 1882 - Section 107
High Courts07 Aug 2015Dismissed
Sangappa Vs Channabasamma and Others
Karnataka High Court · (2015) 08 KAR CK 0310
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 6 Rule 17, 151