High Courts28 Jan 2016Allowed
V. Chinnappa Vs T. Shantharaju
Karnataka High Court · (2016) 4 KantLJ 667
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 368 of 2,398
High Courts28 Jan 2016Allowed
Tukaram and Others Vs Sheelabai
Karnataka High Court · (2016) 01 KAR CK 0338
Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 3
High Courts28 Jan 2016Dismissed
Killara Estate Vs The State of Karnataka
Karnataka High Court · (2016) 01 KAR CK 0337
Income Tax Act, 1961 - Section 5(k), Section 5(n)
High Courts28 Jan 2016Dismissed
Mareppa and Others Vs The Manager, Oriental Insurance Co. Ltd. and Others
Karnataka High Court · (2016) 01 KAR CK 0336
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Constitution of India, 1950 - Article 142
High Courts28 Jan 2016Dismissed
Dayaram Das and Another - Petitioners @HASH Institute of Charter Accountants of India, Indraprastha Marg, New Delhi and Another
Karnataka High Court · (2016) 3 KantLJ 409
Societies Registration Act, 1860 - Section 17
High Courts28 Jan 2016Dismissed
Dundawwa and Others Vs Ramchandra and Others
Karnataka High Court · (2016) 01 KAR CK 0333
Civil Procedure Code, 1908 (CPC) - Section 11, Section 151
High Courts28 Jan 2016Disposed off
Jilbin Joseph Vs Viswesvaraya Technological University and Others
Karnataka High Court · (2016) 01 KAR CK 0332
High Courts28 Jan 2016Allowed
Neuropsychiatry And Critical Care Hospital Private Limited, Bangalore Vs Authorised Officer, Bank of India, Bangalore
Karnataka High Court · (2016) 164 AIC 738 : (2016) 2 AirKarR 788 : (2016) 3 BankJ 26 : (2017) 2 BC 71 : (2017) 1 BC 143 : (2016) 3 CivilLJ 195 : (2017) 1 DRTC 277 : (2016) 2 DRTC 415 : (2016) 3 ICC 447 : (2016) ILRKarnataka 1051 : (2016) 3 KantLJ 78 : (2016) 4 KCCR 3772 : (2017
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 22(2)(h)
High Courts28 Jan 2016Dismissed
V. Chinnappa and Others Vs T. Shantharaju and Others
Karnataka High Court · (2016) 01 KAR CK 0330
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 7 Rule 11(d), Section 151
High Courts27 Jan 2016Dismissed
N. Jayanna Vs Vasantha (Dhanalaxmi)
Karnataka High Court · (2016) 01 KAR CK 0328
Hindu Marriage Act, 1955 - Section 13
High Courts27 Jan 2016Allowed
K. Kishan and Others Vs Bengaluru Development Authority and Others
Karnataka High Court · (2016) 01 KAR CK 0327
Land Acquisition Act, 1894 - Section 11-A, Section 16(2), Section 27, Section 6
High Courts27 Jan 2016Dismissed
Riyaz Ahmad Ismail Saab and Others Vs Romao and Others
Karnataka High Court · (2016) 01 KAR CK 0326
Karnataka Stamp Act, 1957 - Section 2(e), Section 2(f), Section 33, Section 33 (1), Section 40, Section 41
High Courts27 Jan 2016Disposed off
The Depot Manager, N.W.K.R.T.C. Vs Mahadevappa and Others
Karnataka High Court · (2016) 01 KAR CK 0325
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, Order 41 Rule 33
High Courts27 Jan 2016Disposed off
The M.D. and Self Insurance and Others Vs Duragappa Bhimappa Madar and Others
Karnataka High Court · (2016) 01 KAR CK 0323
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22, Order 41 Rule 33Motor Vehicles Act, 1988 - Section 147, Section 147(1), Section 157, Section 2(19), Section 2(30)
High Courts27 Jan 2016Partly Allowed
Lalit Kumar and Others Vs Shanta and Others
Karnataka High Court · (2016) 01 KAR CK 0322
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12
High Courts27 Jan 2016Dismissed
Paul D''Souza Vs Kalyani and Others
Karnataka High Court · (2016) 01 KAR CK 0321
High Courts27 Jan 2016Dismissed
K.V. Shiva Kumar Vs Ayesha Moosa and Others
Karnataka High Court · (2016) 01 KAR CK 0320
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10(2)
High Courts27 Jan 2016Partly Allowed
Mahadevi and Others Vs Bajaj Temp Ltd. and Others
Karnataka High Court · (2016) 01 KAR CK 0319
High Courts27 Jan 2016Dismissed
Gopal Naidu Vs R. Manjula
Karnataka High Court · (2016) 162 AIC 346 : (2016) 3 AirKarR 229 : (2016) 2 CivilLJ 866 : (2016) 3 DMC 139 : (2016) 2 HLR 729 : (2016) 4 ICC 121 : (2016) 2 KantLJ 257 : (2016) 2 RCRCivil 899
Contract Act, 1872 - Section 23, Section 28Hindu Marriage Act, 1955 - Section 13(1)(ia), Section 13(1)(ib), Section 13[1][ia], Section 13[1][ib]
High Courts27 Jan 2016Allowed
Pawadi Rewappa Pidai and Others Vs Ningappa Rewappa Mali
Karnataka High Court · (2017) 1 CivilLJ 378 : (2016) 2 ICC 770 : (2016) ILRKarnataka 3304 : (2016) 3 KCCR 2431
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 3Karnataka Stamp Act, 1957 - Section 34Specific Relief Act, 1963 - Section 16, Section 16 (c), Section 20