High Courts22 Jan 2016Allowed
Divisional Manager, M/s. The Oriental Insurance Co. Ltd. Vs J.M. Somnath
Karnataka High Court · (2016) ILRKarnataka 2014
Motor Vehicles Act, 1988 - Section 146, 166
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 370 of 2,398
High Courts22 Jan 2016Dismissed
K. Gouramma Vs Ayyamma and Others
Karnataka High Court · (2016) 01 KAR CK 0303
High Courts22 Jan 2016Partly Allowed
M/s. United India Insurance Vs Venkatesh and another
Karnataka High Court · (2016) AAC 1138
Motor Vehicles Act, 1988 — Section 166, 168
High Courts22 Jan 2016Dismissed
Shankarappa and Others Vs Krishnappa and Others
Karnataka High Court · (2016) 01 KAR CK 0300
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Section 151
High Courts22 Jan 2016Dismissed
P.M. Isubu Moilar Vs The State of Karnataka
Karnataka High Court · (2016) 01 KAR CK 0299
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts22 Jan 2016Disposed off
Nargund College of Pharmacy and Others Vs State of Karnataka and Others
Karnataka High Court · (2016) 01 KAR CK 0298
High Courts22 Jan 2016Dismissed
Vasanth Colour Laboratories Pvt. Ltd. Vs Divya Devi
Karnataka High Court · (2016) 3 AirKarR 232 : (2016) 3 KantLJ 138 : (2016) 2 RentLR 319
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 27, Order 21 Rule 97, Order 23 Rule 3, Order 5 Rule 9, Order 5 Rule 9A, Order 9 Rule 5, Section 151, Section 24, Section 47, Section 89Constitution of India, 1950 - Article 227
High Courts22 Jan 2016Dismissed
P.M. Isubu Moilar - Appellant @HASH State of Karnataka
Karnataka High Court · (2016) 3 KantLJ 272
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 201, Section 302
High Courts22 Jan 2016Disposed Off
Vijaykumar and Others Vs Nagaveni and Others
Karnataka High Court · (2016) 01 KAR CK 0295
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 127, Section 127 (1)
High Courts22 Jan 2016Dismissed
Shaik Taher Vs Nasareen Begum others
Karnataka High Court · (2016) 2 AirKarR 556 : (2016) 3 KCCR 344
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Jan 2016Allowed
Futureindtech Hotels and Resorts (India) Pvt. Ltd. Vs Union of India and Others
Karnataka High Court · (2016) 01 KAR CK 0293
High Courts22 Jan 2016Disposed Off
The Officer In-Charge, APFC SRO, Mysore EPF Organisation, Sub-Regional Office, Ayathripuram II Stage, Mysore - Petitioner @HASH M/s. Adi Manor, Mysore
Karnataka High Court · (2016) 3 KantLJ 303
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 7A
High Courts21 Jan 2016Dismissed
Madhukar S. Paranjape Vs Vasudev
Karnataka High Court · (2017) 1 KantLJ 45
Criminal Procedure Code, 1973 (CrPC) - Section 245, Section 482
High Courts21 Jan 2016Allowed
Lakshmi Vs State of Karnataka and Others
Karnataka High Court · (2016) 2 KantLJ 486
Constitution of India, 1950 - Article 22Penal Code, 1860 (IPC) - Section 323, Section 324, Section 379, Section 392, Section 504, Section 506
High Courts21 Jan 2016Allowed
The Institute of Chartered Accountants of India Vs G. Girish
Karnataka High Court · (2016) 01 KAR CK 0290
Chartered Accountants Act, 1949 - Section 21, Section 21(5), Section 22Income Tax Act, 1961 - Section 132, Section 132(4)
High Courts21 Jan 2016Allowed
Khasim Patel and Others Vs The State
Karnataka High Court · (2016) 01 KAR CK 0289
Penal Code, 1860 (IPC) - Section 143, Section 147, Section 148, Section 149, Section 295, Section 323, Section 355, Section 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 18, Section 3(1)(x)
High Courts21 Jan 2016Partly Allowed
Narayan Huvappa Talawar Vs Ashok and Others
Karnataka High Court · (2016) 01 KAR CK 0288
High Courts21 Jan 2016Dismissed
Robert Martis and Others Vs Nicholas Nazerath and Others
Karnataka High Court · (2016) 01 KAR CK 0287
Karnataka Land Revenue Act, 1964 - Section 133
High Courts21 Jan 2016Disposed Off
M. Sathyanarayana Vs The Income Tax Officer, Ward 10(1)
Karnataka High Court · (2016) 01 KAR CK 0286
Income Tax Act, 1961 - Section 143(3), Section 2(31)
High Courts21 Jan 2016Partly Allowed
Shivakumar D.C. Vs Meenakshi K. and Others
Karnataka High Court · (2016) 01 KAR CK 0285