CourtKutchehry.com

COURT ARCHIVE

Karnataka High Court judgments

47,957 judgments · page 372 of 2,398

High Courts20 Jan 2016Partly Allowed

Gangamma and Others Vs K. Nagaraj and Others

Karnataka High Court · (2016) 01 KAR CK 0268

Motor Vehicles Act, 1988 - Section 10, Section 14(2)(a), Section 146, Section 147, Section 149, Section 149(2) (a) (ii), Section 187, Section 2 (47), Section 41Penal Code, 1860 (IPC) - Section 279, Section 337
Read judgment
High Courts20 Jan 2016Disposed off

S. Parandhama and Others Vs P. Raju and Others

Karnataka High Court · (2016) 01 KAR CK 0266

Karnataka Court Fees and Suits Valuation Act, 1958 - Section 24(d), Section 38Specific Relief Act, 1963 - Section 31, Section 38, Section 7, Section 7(4)(c), Section 7(iv)(c)
Read judgment
High Courts19 Jan 2016Dismissed

Ramachandrachar Vs Devakumari

Karnataka High Court · (2016) 163 AIC 698 : (2016) 2 AirKarR 475 : (2016) CriLJ 2497 : (2016) 3 Crimes 344 : (2016) 2 DMC 427 : (2017) 1 ECrC 98 : (2016) 3 HLR 329 : (2016) 1 HLR 660 : (2016) 4 JCC 2518 : (2016) 2 KantLJ 673 : (2016) 3 KCCR 347 : (2016) 3 RCRCriminal 645

Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 397Evidence Act, 1872 - Section 17, Section 50Hindu Marriage Act, 1955 - Section 13
Read judgment
High Courts19 Jan 2016Disposed Off

Agnel B. Pereira and Others Vs K.A.V. Bhanu Prakash and Others

Karnataka High Court · (2016) 162 AIC 342 : (2016) 2 KantLJ 479

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17Karnataka Court Fees and Suits Valuation Act, 1958 - Section 26(a), Section 26(c)Specific Relief Act, 1963 - Section 34
Read judgment
High Courts19 Jan 2016Dismissed

Yashodhara Vittala Shetty Vs Poornima

Karnataka High Court · (2016) AIRCC 1371 : (2016) 2 AirKarR 273 : (2016) 2 HLR 105 : (2016) ILRKarnataka 929

Civil Procedure Code, 1908 (CPC) - Order 32 Rule 3Hindu Marriage Act, 1955 - Section 12, Section 12(1)(a), Section 12(2)(a)(II), Section 25
Read judgment