High Courts19 Jan 2016Dismissed
Mahadev Vs Shrikant and Others
Karnataka High Court · (2016) 01 KAR CK 0247
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 373 of 2,398
High Courts19 Jan 2016Dismissed
Sreedhara and Others Vs M.B. Jagadeeshappa and Others
Karnataka High Court · (2016) AAC 1635 : (2016) 2 ACC 636 : (2016) 2 CivilLJ 787 : (2016) 2 KantLJ 271 : (2016) 3 TAC 268
Motor Vehicles Act, 1988 - Section 166
High Courts18 Jan 2016Dismissed
Richard Gonsalves Vs Tressy Menezes
Karnataka High Court · (2016) 01 KAR CK 0245
Divorce Act, 1869 - Section 10 (1)(x), Section 10(1)(x)
High Courts18 Jan 2016Dismissed
Krishna Laxman Kokitkar Vs Shakuntala and Others
Karnataka High Court · (2016) 01 KAR CK 0244
Hindu Succession Act, 1956 - Section 6
High Courts18 Jan 2016Allowed
Manjunatha Gonda and Others Vs George and Others
Karnataka High Court · (2016) 01 KAR CK 0243
Motor Vehicles Act, 1988 - Section 166
High Courts18 Jan 2016Disposed off
M. Kempaiah and Others Vs Muddamma and Others
Karnataka High Court · (2016) 01 KAR CK 0242
Karnataka Land Reforms Act, 1961 - Section 4Transfer of Property Act, 1882 - Section 111(g), Section 44
High Courts18 Jan 2016Dismissed
Srinivas Bar and Resturant Vs The State of Karnataka and Others
Karnataka High Court · (2016) 01 KAR CK 0240
High Courts18 Jan 2016Allowed
Srinivasa Reddy and Others Vs State of Karnataka
Karnataka High Court · (2016) 01 KAR CK 0239
Criminal Procedure Code, 1973 (CrPC) - Section 311, Section 313, Section 397Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34
High Courts18 Jan 2016Disposed off
The India Sugars and Refineries Limited Vs State Bank of India, Stressed Assets Management Branch
Karnataka High Court · (2016) 01 KAR CK 0238
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4), Section 17Sick Industrial Companies (Special Provisions) Act, 1985 - Section 22
High Courts18 Jan 2016Dismissed
The New India Assurance Company Limited Vs Tata AIG General Insurance Company Limited and Others
Karnataka High Court · (2016) AAC 1033 : (2016) 4 ACC 744 : (2016) ACJ 2182 : (2016) 3 CivilLJ 187 : (2016) ILRKarnataka 1156 : (2016) 3 KantLJ 309 : (2016) 4 TAC 731
Contract Act, 1872 - Section 140, Section 141Marine Insurance Act, 1963 - Section 79Motor Vehicles Act, 1988 - Section 147, Section 166
High Courts18 Jan 2016Dismissed
The Commissioner of Income Tax, Karnataka (Central) Vs RNS Infrastructure Limited and Others
Karnataka High Court · (2016) 01 KAR CK 0235
Income Tax Act, 1961 - Section 132, Section 153A, Section 245(D)(2B), Section 245C, Section 245C(1), Section 245D, Section 245D(1), Section 245D(2B), Section 245D(2C), Section 245D(4)Wealth Tax Act, 1957 - Section 22D
High Courts18 Jan 2016Allowed
K.V. Govindaraju and Others Vs Krishnamachare and Others
Karnataka High Court · (2016) 01 KAR CK 0234
Civil Procedure Code, 1908 (CPC) - Section 100, Section 96Hindu Succession Act, 1956 - Section 8Karnataka Land Reforms Act, 1961 - Section 55(1)
High Courts18 Jan 2016Dismissed
Commissioner of Income Tax, Karnataka (Central) Vs M/s. RNS Infrastructure Limited
Karnataka High Court · (2017) 292 CurTR 507 : (2016) ILRKarnataka 2623
Income Tax Act, 1961 — Section 153A, 245C
High Courts18 Jan 2016Dismissed
Guruvina Sidda Mariswamy Vs Kottralli Nagappa
Karnataka High Court · (2016) 01 KAR CK 0231
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 26, Section 9
High Courts18 Jan 2016Allowed
V.B. Basavegowda and Others Vs Basavegowda and Others
Karnataka High Court · (2016) 01 KAR CK 0230
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 41 Rule 27
High Courts18 Jan 2016Allowed
Salamma and Others Vs Panapati Obula Reddy and Others
Karnataka High Court · (2016) 01 KAR CK 0229
High Courts18 Jan 2016Partly Allowed
Ganesh Vs Mahantaiah Hiremath and Others
Karnataka High Court · (2016) 01 KAR CK 0228
High Courts18 Jan 2016Allowed
Ramesh and Others Vs Nandini Shiva and Others
Karnataka High Court · (2016) 01 KAR CK 0227
High Courts14 Jan 2016Dismissed
Narayanappa Vs Eramma and Others
Karnataka High Court · (2016) 01 KAR CK 0225
Civil Procedure Code, 1908 (CPC) - Section 100, Section 96
High Courts14 Jan 2016Disposed Off
The Oriental Insurance Company Ltd. and Others Vs Geeta and Others
Karnataka High Court · (2016) 01 KAR CK 0224