High Courts29 Jan 2016Dismissed
Moulasab Fakirasab Jakati and others Vs Fakirappa Basappa Kamabali and others
Karnataka High Court · (2016) 2 KantLJ 669
Karnataka Land Reforms Act, 1961 — Section 133
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 367 of 2,398
High Courts29 Jan 2016Allowed
Maharaja, Aravind and others Vs State of Karnataka, By Electronic City Police Station, Bangalore
Karnataka High Court · (2016) ILRKarnataka 1042
Criminal Procedure Code, 1973 (CrPC) - Section 374(2)Penal Code, 1860 (IPC) - Section 399, 402
High Courts29 Jan 2016Disposed Off
Kumari Manjula Vs Bajaj Allianz General Insurance Company Limited, Belagavi and another
Karnataka High Court · (2016) AAC 1618 : (2016) 2 CivilLJ 885 : (2016) 2 KantLJ 645
Motor Vehicles Act, 1988 — Section 166
High Courts29 Jan 2016Dismissed
Laxmi and Others Vs Mavalu and Others
Karnataka High Court · (2016) 3 KantLJ 188
Civil Procedure Code, 1908 (CPC) - Section 54Hindu Succession Act, 1956 - Section 6
High Courts29 Jan 2016Disposed off
H.R. Nagendra Prasad Vs Deputy Commissioner, Tumkur District and Others
Karnataka High Court · (2016) 163 AIC 694 : (2016) 3 CivilLJ 357 : (2016) 2 KantLJ 593
Registration Act, 1908 - Section 47, Section 61Specific Relief Act, 1963 - Section 31
High Courts29 Jan 2016Dismissed
Lakshmi Nagaraj Vs A. Prasad Rao and Others
Karnataka High Court · (2016) 01 KAR CK 0355
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 63, Section 68Succession Act, 1925 - Section 15, Section 30, Section 63, Section 63(c)
High Courts29 Jan 2016Disposed Off
Sampa and Others Vs Rajeevi and Others
Karnataka High Court · (2016) 01 KAR CK 0354
High Courts29 Jan 2016Allowed
Krishnamurthy Subramanyam And Others Vs Samyukta Bharath Housing Co-Operative Society Limited, Bangalore And Others
Karnataka High Court · (2016) 3 KantLJ 91
Karnataka Co-operative Societies Act, 1959 — Section 26
High Courts29 Jan 2016Allowed
Yashaswini Vs Mr. M. Anegudde Ganesh
Karnataka High Court · (2016) ILRKarnataka 2155 : (2016) 5 KantLJ 242
Protection of Women From Domestic Violence Act, 2005 - Section 29
High Courts29 Jan 2016Disposed Off
Karnataka SC and ST Development Corporation and Others Vs Bharathmatha Watch Assembly Unit Employees Union and Others
Karnataka High Court · (2016) 01 KAR CK 0351
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2(cc), Section 25-F, Section 25-FF, Section 25-FFF, Section 25-G
High Courts29 Jan 2016Dismissed
Gangu Alias Nirmal Vs Gogte Textiles Limited, Kakati
Karnataka High Court · (2016) 2 KantLJ 612
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts28 Jan 2016Disposed Off
State of Karnataka Vs Murali Krishnan
Karnataka High Court · (2016) 01 KAR CK 0349
Criminal Procedure Code, 1973 (CrPC) - Section 357Penal Code, 1860 (IPC) - Section 342, Section 363, Section 366A, Section 375, Section 376, Section 506
High Courts28 Jan 2016Dismissed
Ashwini and Others Vs Ramachandra and Others
Karnataka High Court · (2016) 01 KAR CK 0347
Workmens Compensation Act, 1923 - Section 2(1)(n)
High Courts28 Jan 2016Disposed off
Chandrashekar Hiremath Vs The State of Karnataka and Others
Karnataka High Court · (2016) 01 KAR CK 0346
Constitution of India, 1950 - Article 226, Article 227Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 2(d), Section 210, Section 482Penal Code, 1860 (IPC) - Section 156(3), Section 201, Section 420, Section 465, Sectio
High Courts28 Jan 2016Dismissed
Dayaram Das and Others Vs Institute of Charter Accountants of India and Others
Karnataka High Court · (2016) 01 KAR CK 0345
Chartered Accountants Act, 1949 - Section 21, Section 22Income Tax Act, 1961 - Section 12A, Section 263
High Courts28 Jan 2016Dismissed
Syndicate Bank Vs The State of Karnataka and Others
Karnataka High Court · (2016) 01 KAR CK 0344
Constitution of India, 1950 - Article 226, Article 227Karnataka Agricultural Credit Operations and Miscellaneous Provisions Act, 1974 - Section 12
High Courts28 Jan 2016Allowed
Bangalore Metropolitan Transport Corporation Vs V. Ramaswamy
Karnataka High Court · (2016) 3 AirKarR 382 : (2016) 1 CLR 899 : (2016) 149 FLR 711 : (2016) LabLR 649 : (2016) 3 LLJ 525 : (2016) 3 LLN 160
Industrial Disputes Act, 1947 — Section 10(1), 11A
High Courts28 Jan 2016Allowed
Narasamma and Others Vs Lakshmamma and Others
Karnataka High Court · (2016) 01 KAR CK 0342
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Specific Relief Act, 1963 - Section 19(b)
High Courts28 Jan 2016Disposed Off
M. Narayana and Others Vs Ramakka and Others
Karnataka High Court · (2016) AIR(Karnataka) 132 : (2017) 1 CivCC 317 : (2016) 3 CivilLJ 920 : (2016) 2 ICC 418 : (2016) ILRKarnataka 2979 : (2016) 2 KCCR 1300
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 5, Section 151Transfer of Property Act, 1882 - Section 52
High Courts28 Jan 2016Dismissed
Nirmala and Others Vs The State of Karnataka and Others
Karnataka High Court · (2016) 01 KAR CK 0340
Criminal Procedure Code, 1973 (CrPC) - Section 200Penal Code, 1860 (IPC) - Section 34, Section 352, Section 448, Section 452, Section 453, Section 504, Section 506