High Courts02 Feb 2016Dismissed
Shivaraj B. Vs The State of Karnataka and Others
Karnataka High Court · (2016) 02 KAR CK 0017
COURT ARCHIVE
Karnataka High Court judgments
47,957 judgments · page 366 of 2,398
High Courts02 Feb 2016Disposed off
Secretary, National Council of Educational Research and Training and Others Vs Prema Raghavan
Karnataka High Court · (2016) 02 KAR CK 0016
High Courts02 Feb 2016Dismissed
Iffco Tokio General Insurance Company Limited Vs P. Ranga Reddy and Others
Karnataka High Court · (2016) 02 KAR CK 0015
Motor Vehicles Act, 1988 - Section 163A, Section 163-A
High Courts02 Feb 2016Dismissed
Bheemappa H. Raddi Vs The Deputy Commissioner, Belgaum District
Karnataka High Court · (2016) 02 KAR CK 0014
Karnataka Land Revenue Act, 1964 - Section 12, Section 13, Section 72, Section 95, Section 95(5)Karnataka Town and Country Planning Act, 1961 - Section 69, Section 69(2)
High Courts02 Feb 2016Dismissed
Karabasappa Vs Basavva and Others
Karnataka High Court · (2016) 02 KAR CK 0013
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13
High Courts02 Feb 2016Dismissed
Susanna George Vs S.J. Suresh
Karnataka High Court · (2016) 02 KAR CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 313Negotiable Instruments Act, 1881 (NI) - Section 118, Section 138, Section 139
High Courts01 Feb 2016Dismissed
Udaya Insulated Cable Company and Others Vs Usha Murthy
Karnataka High Court · (2016) 3 KantLJ 158
Arbitration Act, 1940 - Section 24Arbitration and Conciliation Act, 1996 - Section 8
High Courts01 Feb 2016Disposed off
The Principal Secretary, Social Welfare Department and Others Vs D. Govindaraju and Others
Karnataka High Court · (2016) 3 CLR 526 : (2016) 149 FLR 1044 : (2016) 2 KantLJ 614
Industrial Disputes Act, 1947 - Section 33 (C)(2), Section 33(C)(2)
High Courts01 Feb 2016Disposed Off
Smt. Nagarathnamma and Others - Petitioners @HASH Smt. M.S. Vanithashree
Karnataka High Court · (2016) 4 KantLJ 121
Criminal Procedure Code, 1973 (CrPC) - Section 482Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 28
High Courts01 Feb 2016Disposed Off
Nagarathnamma and Others Vs M.S. Vanithashree
Karnataka High Court · (2016) 02 KAR CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 173(8), Section 319, Section 408, Section 421, Section 422, Section 423, Section 424, Section 482Dowry Prohibition Act, 1961 - Section 3, Section 4Penal Code, 1860 (IPC) - S
High Courts01 Feb 2016Dismissed
Vijayalakshmi Vs Mudassir Aslam Khan and Others
Karnataka High Court · (2016) 02 KAR CK 0007
High Courts01 Feb 2016Disposed off
R.M. Venkatappa Vs The Managing Director B.M.T.C. and Others
Karnataka High Court · (2016) 02 KAR CK 0006
Industrial Disputes Act, 1947 - Section 33(C)(2)
High Courts01 Feb 2016Allowed
B.K. Panduranga Vs The State
Karnataka High Court · (2016) LabLR 362
Equal Remuneration Act, 1976 - Section 2, Section 2(c), Section 5Negotiable Instruments Act, 1881 (NI) - Section 141Payment of Gratuity Act, 1972 - Section 2, Section 2(f), Section 2(f)(iii)
High Courts01 Feb 2016Dismissed
S. Sudha and Others Vs The Secretary to Government Department of Health and Family Welfares Services and Others
Karnataka High Court · (2016) 02 KAR CK 0004
High Courts01 Feb 2016Disposed Off
Jarina and Others Vs The Principal KLE Society''s and Others
Karnataka High Court · (2016) 02 KAR CK 0003
High Courts01 Feb 2016Dismissed
Dr. Raghuvir Pai Vs State of Karnataka
Karnataka High Court · (2016) ILRKarnataka 2667
Constitution of India, 1950 — Article 226
High Courts01 Feb 2016Allowed
Sanjeev Banty Vs Anuradha
Karnataka High Court · (2016) 02 KAR CK 0001
Criminal Procedure Code, 1973 (CrPC) - Section 397Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 29
High Courts29 Jan 2016Disposed Off
Shyamala Vs Saraswathi and Others
Karnataka High Court · (2016) 01 KAR CK 0363
High Courts29 Jan 2016Allowed
Yashaswini Vs M. Anegudde Ganesh
Karnataka High Court · (2016) 01 KAR CK 0362
Criminal Procedure Code, 1973 (CrPC) - Section 125, Section 125(1 & 2), Section 125(3), Section 372, Section 374, Section 386, Section 389, Section 389 (1), Section 394, Section 421, Section 422, Section 423, Section 424, Section 482Penal
High Courts29 Jan 2016Disposed Off
Commissioner of Income Tax, Bangalore and Others Vs Motorola India Private Ltd.
Karnataka High Court · (2016) 01 KAR CK 0361